High Courts19 Jan 1931
Bishamberdas Bodhraj Vs Brijlal Arora
Bombay High Court · (1931) 33 BOMLR 1385
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Section 22(1)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,912 of 61,576
High Courts19 Jan 1931
Hafiz Mohamad Sani and Others Vs Emperor
Patna High Court · AIR 1931 Patna 150
Criminal Procedure Code, 1898 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 117
High Courts19 Jan 1931
Upendranath Mukherji and Others Vs Dhubeswar Lal Singh and Others
Patna High Court · AIR 1931 Patna 240
Privy Council19 Jan 1931
Dawood Hashim Esoof and another Vs C. Tuck Shein
Privy Council · (1931) AIR(PC) 72
Privy Council19 Jan 1931
Padmalav Achariya and another Vs (Srimatyia) Fakira Debya and others
Privy Council · (1931) AIR(PC) 84
High Courts19 Jan 1931Dismissed
Kundan Lal Vs Bishambhar Nath
Allahabad High Court · 131 Ind. Cas. 252
Provincial Insolvency Act, 1920 — Section 78(2)Provincial Insolvency Act, 1920 — Section 78(2)Provincial Insolvency Act, 1920 — Section 78(2)
High Courts19 Jan 1931Allowed
Radha Krishna Vs Ram Narain and Others
Allahabad High Court · (1931) 01 AHC CK 0014
High Courts19 Jan 1931
C. Vaidyanatha Rao Vs Kandappa Chetty and Others
Madras High Court · AIR 1931 Mad 636 : (1931) ILR (Mad) 889 : (1931) 33 LW 517 : (1931) 61 MLJ 556
Evidence Act, 1872 — Section 92
High Courts19 Jan 1931
In Re: First Grade Pleader
Madras High Court · AIR 1931 Mad 422 : (1931) ILR (Mad) 250 : (1931) 33 LW 425 : (1931) 60 MLJ 393
Legal Practitioners Act, 1879 — Section 13(b), 13(f)
High Courts16 Jan 1931
Ambica Charan Das Vs Emperor
Calcutta High Court · AIR 1931 Cal 344
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts16 Jan 1931Dismissed
Shamrao Ramohandra Jadhav Vs Malkarjun Apparao Manthalkar
Bombay High Court · (1931) 33 BOMLR 797
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts16 Jan 1931
Syed Ali Hussain Vs Akhtari Begam
Patna High Court · AIR 1931 Patna 354
Charitable and Religious Trusts Act, 1920 — Section 3
High Courts16 Jan 1931Allowed
Gaya Kurmi and Others Vs Ram Sahai Singh and Others
Allahabad High Court · AIR 1931 All 405(1)
High Courts16 Jan 1931Dismissed
B. Brij Gopal Vs Mt. Dhapi Bai
Allahabad High Court · AIR 1931 All 333(1) : 137 Ind. Cas. 343
High Courts16 Jan 1931Allowed
Mt. Abhilakhi Vs Sada Nand and Others
Allahabad High Court · (1931) 01 AHC CK 0024
High Courts16 Jan 1931Dismissed
Ghasi Ram and Another Vs Ram Dial and Others
Allahabad High Court · AIR 1931 All 657
High Courts15 Jan 1931
Timan Shaikh Vs Salabat Mahata and Others
Patna High Court · AIR 1932 Patna 7
Chotanagpur Tenancy Act, 1908 — Section 72, 72(5)
Privy Council15 Jan 1931
Gobinda Narayan Singh and others Vs Sham Lal Singh and others
Privy Council · (1931) AIR(PC) 89