High Courts27 Jan 1931
C. Doraisami Naidu and Others Vs Kanniappa Chetti
Madras High Court · AIR 1931 Mad 487
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,910 of 61,576
High Courts26 Jan 1931
Sasi Bushan Das Vs Ram Chandra Das and Others
Calcutta High Court · AIR 1932 Cal 136
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17, 48
High Courts26 Jan 1931
Bengal Coal Company Ltd. Vs Prosanna Kumar Bhattacharjee and Others
Calcutta High Court · AIR 1932 Cal 39
Specific Relief Act, 1877 — Section 19
High Courts26 Jan 1931
Mahabir Baitha Vs Emperor
Patna High Court · AIR 1931 Patna 302
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 323, 452
High Courts26 Jan 1931
Swarath Dhobi Vs Mt. Ghurki and Others
Allahabad High Court · AIR 1931 All 313 : (1931) ILR (All) 603
High Courts26 Jan 1931
In Re: Arumugha Solagan
Madras High Court · (1931) ILR (Mad) 943 : (1931) 34 LW 201 : (1931) 61 MLJ 265
Criminal Procedure Code, 1898 (CrPC) — Section 7(1)
High Courts23 Jan 1931
(Chavali) Ramakrishnayya Vs (Yeleswarapu) Soorayanarayana Sarma
Madras High Court · AIR 1933 Mad 224
High Courts23 Jan 1931
Kodoomal J. Wadhwa Vs Mangatram Sugnichand
Bombay High Court · AIR 1932 Bom 269 : (1932) 34 BOMLR 640
High Courts23 Jan 1931
Emperor Vs Bhogilal Chimanlal Nanavati
Bombay High Court · (1931) 33 BOMLR 648
Bombay Salt Act, 1890 — Section 47(c)Criminal Law (Amendment) Act, 1908 — Section 17(J)General Clauses Act, 1897 — Section 26
Privy Council23 Jan 1931
G.H.C. Ariff Vs Jadunath. Majumdar Bahadur
Privy Council · (1930) AIR(PC) 79
High Courts23 Jan 1931Dismissed
Mohammad Sulaiman and Another Vs Sh. Mazhar and Others
Allahabad High Court · AIR 1931 All 320(1)
High Courts23 Jan 1931Dismissed
Makund Lal and Others Vs Mt. Sunita and Another
Allahabad High Court · AIR 1931 All 461
High Courts23 Jan 1931Allowed
Emperor Vs Sheo Charan Lal and Another
Allahabad High Court · AIR 1931 All 353
High Courts23 Jan 1931
Emperor through Durga Prasad Vs Sheocharan Lal and Another
Allahabad High Court · 131 Ind. Cas. 865
Copyright Act, 1957 — Section 24Copyright Act, 1957 — Section 24Copyright Act, 1957 — Section 24
High Courts22 Jan 1931
Amode Ali Sikdar Vs Emperor
Calcutta High Court · AIR 1931 Cal 757
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 109, 111, 115, 302
High Courts22 Jan 1931Dismissed
Syed Md. Gazial Haque Choudhury Vs Sm. Nazimernnessa
Calcutta High Court · (1931) 01 CAL CK 0024
High Courts22 Jan 1931
Mt. Badarannessa Choudhurani Vs Sm. Nazimerunnessa and Others
Calcutta High Court · AIR 1932 Cal 22
Bengal Tenancy Act, 1885 — Section 105, 105A(c), 109
High Courts22 Jan 1931Dismissed
Yusuf Ali Khan Vs Lachmi Mani Dassi
Allahabad High Court · AIR 1931 All 630 : (1931) ILR (All) 594