High Courts04 Feb 1931
Ibrahim Hussain Khan Vs Ram Newaz Gayasat Ram and Others
Patna High Court · AIR 1931 Patna 188
Court of Wards Act — Section 35, 60A
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,908 of 61,576
High Courts04 Feb 1931
Lal Mohammad and Others Vs Emperor
Patna High Court · AIR 1931 Patna 337
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 426
High Courts04 Feb 1931
Lachuman Lal Pathak and Another Vs Kumar Kamakshya Narayan Singh
Patna High Court · AIR 1931 Patna 224
Bengal Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 11, 32(5)
High Courts04 Feb 1931
Sitaram Singh Vs Kesho Prasad Singh Bahadur and Others
Patna High Court · AIR 1931 Patna 195
Court Fees Act, 1870 — Section 7(4)(c), 7(5)
High Courts04 Feb 1931Allowed
Ganesh and Others Vs Mallu Mal Girdhas Das
Allahabad High Court · AIR 1931 All 375
High Courts04 Feb 1931
Appu L. Rm. Lakshmanan Chetti (died) and Another Vs The Union Board of Devakottai
Madras High Court · AIR 1931 Mad 520 : (1931) 33 LW 532 : (1931) 60 MLJ 600
Madras Local Boards Act, 1920 — Section 225
High Courts03 Feb 1931
Ramnath Chunilal Vs Grandhi Sattirazu and Others
Madras High Court · AIR 1931 Mad 465 : (1932) ILR (Mad) 64 : (1931) 34 LW 824 : (1931) 61 MLJ 909
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts03 Feb 1931
Digambar Das and Others Vs Bepin Behari Rai and Others
Calcutta High Court · AIR 1932 Cal 215 : 136 Ind. Cas. 607
Bengal Tenancy Act, 1885 — Section 182
High Courts03 Feb 1931
Sudhansu Bhattacharyya Vs Chairman, Patna City Municipality
Patna High Court · AIR 1932 Patna 150
High Courts03 Feb 1931
Dwarka Singh and Others Vs Emperor
Patna High Court · AIR 1931 Patna 207
Penal Code, 1860 (IPC) — Section 145, 225
High Courts03 Feb 1931Disposed Of
Radha Mohan Datt, Silk Merchant Vs Abbas Ali Biswas and Others
Allahabad High Court · (1931) 02 AHC CK 0021
High Courts03 Feb 1931
(Mandala) Donganna and Another Vs Mandala Jammanna and Another
Madras High Court · AIR 1931 Mad 613
High Courts02 Feb 1931
Sadhu Ram Vs Wazir Chand Sham Lal
Jammu And Kashmir High Court · (1931) 02 J&K CK 0002
Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 2
High Courts02 Feb 1931
Municipal Council Vs Palakkal Velayudha Menon
Madras High Court · AIR 1931 Mad 531
High Courts02 Feb 1931
The Municipal Council Vs Palakkal Velayudha Menon
Madras High Court · 131 Ind. Cas. 139
High Courts30 Jan 1931
Shahebali Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 793
Criminal Procedure Code, 1898 (CrPC) — Section 276(2), 276(4)Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 1931
The Commissioner of Income Tax Vs Major K.C. Goldie
Bombay High Court · (1931) 33 BOMLR 776 : (1931) ILR (Bom) 734 : 136 Ind. Cas. 170
Income Tax Act, 1961 — Section 2(6), 48
High Courts30 Jan 1931Dismissed
Chunni Vs Mt. Bibi Rafiunnisha Begam
Allahabad High Court · AIR 1931 All 547