High Courts30 Jan 1931
(Sheik) Hyder Sahib Vs Sabjan Sahib
Madras High Court · AIR 1931 Mad 560 : (1931) 34 LW 527
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,909 of 61,576
High Courts30 Jan 1931
Samarapuri Chetti Vs Corporation of Madras
Madras High Court · (1932) ILR (Mad) 1034 : (1931) 33 LW 553 : (1931) 60 MLJ 711
Madras City Municipal Corporation Act, 1919 — Section 287
High Courts29 Jan 1931
Purushotama Ratho Vs Brundavana Dass and Others
Madras High Court · AIR 1931 Mad 597(1) : (1931) 33 LW 664
Privy Council29 Jan 1931
Proprietary Articles Trade Association and others Vs Attorney General of Canada and others
Privy Council · (1931) AIR(PC) 94
High Courts29 Jan 1931
M.K. Srinivasan and Others Vs Watrap S. Subramania Aiyar and Others
Madras High Court · AIR 1932 Mad 100 : 136 Ind. Cas. 193 : (1931) 34 LW 746 : (1931) 61 MLJ 724
Companies Act, 1956 — Section 20
High Courts29 Jan 1931
(Medipalli) Narayanappa Vs Kuruba Hanumanthappa
Madras High Court · AIR 1932 Mad 32 : (1932) 35 LW 142
High Courts28 Jan 1931
Corporation of Calcutta Vs Nabin Chandra Dhur
Calcutta High Court · AIR 1932 Cal 218
Calcutta Municipal Act, 1923 — Section 140, 141, 142
High Courts28 Jan 1931
In Re: Krishna Kishore Paul
Calcutta High Court · AIR 1931 Cal 775
Presidency Towns Insolvency Act, 1909 — Section 18A
High Courts28 Jan 1931
Puttulal Vs Raj Narain
Allahabad High Court · AIR 1931 All 428 : (1931) ILR (All) 609
High Courts28 Jan 1931
Thiruvengadam Pillai and Another Vs P. Gnanasambandam Pillai and Others
Madras High Court · AIR 1932 Mad 97(1) : 136 Ind. Cas. 42
High Courts27 Jan 1931
Priyanath Chakravarty Vs Kalicharan Chakravarty
Calcutta High Court · AIR 1932 Cal 162 : 136 Ind. Cas. 604
High Courts27 Jan 1931
In Re: Sumermull Surana
Calcutta High Court · AIR 1932 Cal 124 : 140 Ind. Cas. 594
Presidency Towns Insolvency Act, 1909 — Section 29Specific Relief Act, 1877 — Section 53
High Courts27 Jan 1931
Neogi Ghose and Co. Vs Sardar Nehal Singh and Another
Calcutta High Court · AIR 1931 Cal 770
High Courts27 Jan 1931
Ibrahim Ahmed Vs Emperor
Calcutta High Court · AIR 1931 Cal 350
Bengal Excise Act, 1909 — Section 46(A)Evidence Act, 1872 — Section 24, 25Opium Act, 1878 — Section 9(c)
High Courts27 Jan 1931Dismissed
Apcar Collieries Ltd. Vs Raja Jyoti Prasad Sing Deo Bahadur
Calcutta High Court · (1931) 01 CAL CK 0008
High Courts27 Jan 1931
Islam and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 710a
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366
High Courts27 Jan 1931
Nawab Ali Hazi and Another Vs Joinab Bibi
Calcutta High Court · AIR 1932 Cal 87 : AIR 1932 Cal 551
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 114, 324, 379
High Courts27 Jan 1931Dismissed
Ram Dhani Ram Vs Ram Rikh Singh and Others
Allahabad High Court · (1931) 01 AHC CK 0029
High Courts27 Jan 1931Disposed Of
Chhita Vs Mt. Jaffo and Others
Allahabad High Court · (1931) 01 AHC CK 0012
High Courts27 Jan 1931
Sarju Prasad and Another Vs Ramsaran Lal and Others
Allahabad High Court · (1931) 01 AHC CK 0011