Mahant Bagavathi Doss Bavaji, Dharmakartha of Sri Venkatesaperumal Devasthanam Vs M. Sarangaraja Aiyangar and Others
Madras High Court · AIR 1931 Mad 536 : (1931) ILR (Mad) 722 : (1931) 33 LW 528 : (1931) 61 MLJ 312
JUDGMENT DATABASE
12,31,517 judgments in All Courts · page 58,911 of 61,576
Madras High Court · AIR 1931 Mad 536 : (1931) ILR (Mad) 722 : (1931) 33 LW 528 : (1931) 61 MLJ 312
Bombay High Court · 131 Ind. Cas. 472
Bombay High Court · (1931) 33 BOMLR 349 : (1931) ILR (Bom) 520
Bombay High Court · (1931) 33 BOMLR 353
Allahabad High Court · AIR 1931 All 427
Allahabad High Court · (1931) 01 AHC CK 0035
Allahabad High Court · AIR 1932 All 35
Madras High Court · AIR 1931 Mad 674 : (1931) 34 LW 317
Madras High Court · AIR 1931 Mad 420 : (1931) 34 LW 631
Madras High Court · AIR 1931 Mad 724 : (1931) 34 LW 94 : (1931) 61 MLJ 203
Madras High Court · (1931) 33 LW 615 : (1931) 60 MLJ 695
Bombay High Court · AIR 1932 Bom 31
Calcutta High Court · AIR 1932 Cal 12
Patna High Court · AIR 1931 Patna 183
Allahabad High Court · (1931) ILR (All) 595 : 131 Ind. Cas. 683(1)
Allahabad High Court · (1931) 01 AHC CK 0042
Allahabad High Court · (1931) 01 AHC CK 0032
Allahabad High Court · AIR 1931 All 337
Calcutta High Court · (1931) 01 CAL CK 0023
Calcutta High Court · AIR 1933 Cal 747