High Courts09 Feb 1931
Probodh Chandra Guha Vs Corporation of Calcutta
Calcutta High Court · AIR 1932 Cal 64 : 136 Ind. Cas. 136
Calcutta Municipal Act, 1923 — Section 391
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,907 of 61,576
High Courts09 Feb 1931
The Assistant Collector, South Salsette Vs Sahpurji Cawasji
Bombay High Court · 136 Ind. Cas. 173
Land Acquisition Act, 1894 — Section 27(2)
High Courts09 Feb 1931
The Assistant Collector, South Salsette Vs Shapurji Cawasji
Bombay High Court · (1931) 33 BOMLR 1210
Land Acquisition Act, 1894 — Section 27(2)
High Courts09 Feb 1931
Malik Mokhtar Ahmad Vs Akloo Mahto and Others
Patna High Court · AIR 1932 Patna 5
Bengal Tenancy Act, 1885 — Section 102(h)
High Courts08 Feb 1931
Ramnarayan Premsukhdas Vs Ganesh Ghasiram
Bombay High Court · (1931) 33 BOMLR 804
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Feb 1931
Kalu Vs State
Jammu And Kashmir High Court · (1931) 02 J&K CK 0001
Ranbir Penal Code, 1989 — Section 282
High Courts06 Feb 1931
M. Muthukumara Pillai Vs Emperor
Madras High Court · AIR 1931 Mad 429 : 131 Ind. Cas. 174(1) : (1931) 33 LW 570
High Courts06 Feb 1931
Rajeswar Prosad Bhakat Vs Rajani Nath Banerjee
Calcutta High Court · AIR 1931 Cal 493
Bengal Tenancy Act, 1885 — Section 171, 270
High Courts06 Feb 1931
Ajitulla Vs Bilati Bibi and Others
Calcutta High Court · AIR 1932 Cal 383a : 137 Ind. Cas. 556
Evidence Act, 1872 — Section 116
High Courts06 Feb 1931
Gobindachandra Poddar Vs Subdivisional Officer
Calcutta High Court · AIR 1932 Cal 163
Criminal Procedure Code, 1898 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 283, 290
High Courts06 Feb 1931
Muhmmad Din Mian and Others Vs Mt. Atirajo Kuer and Others
Patna High Court · AIR 1931 Patna 418
High Courts06 Feb 1931
C. Samuel Aaron Vs Emperor
Madras High Court · AIR 1931 Mad 440 : (1931) 33 LW 571
High Courts05 Feb 1931
Arun Chandra Ray and Others Vs Ramanath Karmakar
Calcutta High Court · AIR 1932 Cal 115
Limitation Act, 1963 — Article 142
High Courts05 Feb 1931
Ananda Chandra Dutta and Others Vs Shariatulla Fakir and Another
Calcutta High Court · AIR 1932 Cal 92
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5(1), 95
High Courts05 Feb 1931
Emperor Vs Sadanand
Bombay High Court · (1931) 33 BOMLR 652
Criminal Law (Amendment) Act, 1908 — Section 17(1)Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts05 Feb 1931Dismissed
Bhagvandas Dahyabhai Vs Mansukhlal Bhagvandas
Bombay High Court · (1931) 33 BOMLR 802
Registration Act, 1908 — Section 17
High Courts05 Feb 1931
Mohammed Ejaz Hussan Khan Vs Emperor
Patna High Court · AIR 1931 Patna 160
Criminal Procedure Code, 1898 (CrPC) — Section 319, 332, 71
High Courts05 Feb 1931
Manubothula Rama Rao Vs Manubothula Venkayamma and Another
Madras High Court · AIR 1931 Mad 705 : (1931) 34 LW 277
High Courts05 Feb 1931
Krishnaswami Sastrigal Vs Avayambal Ammal and Another
Madras High Court · AIR 1933 Mad 204