High Courts11 Feb 1931Dismissed
Mihin Lal Jwala Prasad Vs Marguerite Butter Dairy Farm
Allahabad High Court · AIR 1932 All 38
Contract Act, 1872 — Section 25Provincial Small Cause Courts Act, 1887 — Section 25
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,906 of 61,576
High Courts11 Feb 1931Dismissed
Mrs. T.C. Paul Vs Nathaniel Gopal Nath
Allahabad High Court · (1931) 02 AHC CK 0023
High Courts11 Feb 1931Dismissed
Prem Narain and Another Vs Ganga Ram and Others
Allahabad High Court · (1931) 02 AHC CK 0010
High Courts11 Feb 1931
Dwarka Prasad and Others Vs Ulfat Rai and Others
Allahabad High Court · AIR 1931 All 549 : (1931) ILR (All) 631
High Courts11 Feb 1931
Muthayya Chettiar Vs Ar. Rm. V. Ar. Lakshmanan Chettiar and Others
Madras High Court · 136 Ind. Cas. 778 : (1931) 34 LW 1001
High Courts11 Feb 1931
Sarangapani Ayyangar and Another Vs Pichu Ayyar and Others
Madras High Court · AIR 1931 Mad 710
High Courts11 Feb 1931
S. Vijiaraghavalu Naidu Vs M. Rajamani Ayyar
Madras High Court · AIR 1931 Mad 512 : (1931) 34 LW 528
High Courts10 Feb 1931
Sarajubala Devi and Others Vs Obaidulla
Calcutta High Court · AIR 1932 Cal 137
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts10 Feb 1931
Chamava Rachaya Vs Iraya Sangava Hiremath
Bombay High Court · AIR 1931 Bom 492
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48
High Courts10 Feb 1931
Biswanath Missir Vs Ram Prasad Tewari
Patna High Court · AIR 1931 Patna 389
Criminal Procedure Code, 1898 (CrPC) — Section 145
Privy Council10 Feb 1931
Pakala Venkanna and others Vs Sri Rao Swetachalapati Ramakrishna Ranga Rao Bahadur Garu
Privy Council · (1931) AIR(PC) 128
High Courts10 Feb 1931
In Re: Konda Satyavatamma
Madras High Court · (1932) ILR (Mad) 90 : (1931) 34 LW 92 : (1931) 61 MLJ 987
Penal Code, 1860 (IPC) — Section 117
High Courts10 Feb 1931
In Re: U. Gopala Menon
Madras High Court · AIR 1931 Mad 688 : (1931) ILR (Mad) 574 : (1931) 33 LW 561 : (1931) 60 MLJ 588
Legal Practitioners Act, 1879 — Section 7
High Courts10 Feb 1931
In Re: Maddi Sudarsanam
Madras High Court · (1932) ILR (Mad) 86 : (1931) 34 LW 211 : (1931) 61 MLJ 127
Criminal Procedure Code, 1898 (CrPC) — Section 190(b)
High Courts09 Feb 1931
Gourishankar Chattoraj Vs Sm. Satyabati Debi
Calcutta High Court · AIR 1931 Cal 470
High Courts09 Feb 1931
Upendra Kumar Mitra Vs The Corporation of Calcutta
Calcutta High Court · (1931) 02 CAL CK 0032
High Courts09 Feb 1931
U.K. Mitra Vs Corporation of Calcutta
Calcutta High Court · AIR 1932 Cal 63 : 136 Ind. Cas. 465
Calcutta Municipal Act, 1923 — Section 391, 498(2)General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 64
High Courts09 Feb 1931
Narsingdas Agarwala Vs Shaik Bhortoo and Others
Calcutta High Court · AIR 1931 Cal 472
High Courts09 Feb 1931
Mon Mohan Pande Vs Corporation of Calcutta
Calcutta High Court · AIR 1932 Cal 62 : 136 Ind. Cas. 135
Calcutta Municipal Act, 1923 — Section 391Criminal Procedure Code, 1898 (CrPC) — Section 69
High Courts09 Feb 1931Dismissed
P.D. Sarma Vs Phanindra Nath Mukherjee and Others
Calcutta High Court · (1931) 02 CAL CK 0005