High Courts19 Feb 1931
Jesraj Jaichandlal Baid Vs Chairman of the Commissioners of the Municipality of Natore
Calcutta High Court · AIR 1932 Cal 177 : 136 Ind. Cas. 542
Bengal Municipal Act, 1932 — Section 261
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,904 of 61,576
High Courts19 Feb 1931
Kalidas Dutt Vs Harendra Nath Mukherjee and Others
Calcutta High Court · AIR 1932 Cal 243
Bengal Tenancy Act, 1885 — Section 52
High Courts19 Feb 1931Dismissed
The Secretary of State for India Vs Gordhandas Mohanlal Parikh
Bombay High Court · (1931) 33 BOMLR 815
Bombay Land Revenue Code, 1879 — Section 148Gujarat Taluqdars Act, 1888 — Section 33(2)(e)
High Courts19 Feb 1931
Arunachala Chetty Vs Emperor
Madras High Court · AIR 1931 Mad 490 : (1931) 34 LW 529
High Courts18 Feb 1931Allowed
Kazimuddin Sheikh and Others Vs The King-Emperor The Emperor Vs Jabed Shikdar
Calcutta High Court · (1931) 02 CAL CK 0019
High Courts18 Feb 1931
Pandurang Pundlik Shanbhag Vs Emperor
Bombay High Court · AIR 1931 Bom 411
Criminal Procedure Code, 1898 (CrPC) — Section 117Penal Code, 1860 (IPC) — Section 504
High Courts18 Feb 1931Dismissed
Yosef David Varulekar Vs Moses Solomon Talkar
Bombay High Court · (1931) 33 BOMLR 1114
Civil Procedure Code, 1908 (CPC) — Section 47Easements Act, 1882 — Section 23
High Courts18 Feb 1931Dismissed
Ram Khelawan Koeri Vs Bishwanath Prasad and Others
Allahabad High Court · (1931) 02 AHC CK 0022
High Courts18 Feb 1931Disposed Of
Bahadur and Another Vs Narain Singh
Allahabad High Court · (1931) 02 AHC CK 0007
High Courts18 Feb 1931
Rasu Pillai Vs Vaithilinga Muthirian and Others
Madras High Court · AIR 1931 Mad 588
High Courts18 Feb 1931
S.R.M. Ramaswami Chettiar and Others Vs The Official Assignee of Madras
Madras High Court · AIR 1931 Mad 672 : (1931) ILR (Mad) 1006 : (1931) 34 LW 47 : (1931) 61 MLJ 812
Presidency Towns Insolvency Act, 1909 — Section 126Provincial Insolvency Act, 1920 — Section 77
High Courts18 Feb 1931
Subbaratnammal Vs Seshachala Naidu
Madras High Court · (1931) ILR (Mad) 758 : (1931) 33 LW 619 : (1931) 60 MLJ 615
High Courts18 Feb 1931
His Holiness Srila Sri Vythilinga Padara Sannadhi Avergal, Athinakarthar of Thiruvaduthurai Athinam Vs The Temple Committee and Another
Madras High Court · (1931) 61 MLJ 815
Madras Hindu Religious Endowments Act, 1923 — Section 51
High Courts17 Feb 1931
(Gudimalla) Narasimham and Another Vs (Paidimarri) Venkata Subbayya and Another
Madras High Court · AIR 1933 Mad 171
High Courts17 Feb 1931Allowed
Manilal Lallubhai Patel Vs Kikabhai Lallubhai
Bombay High Court · (1931) 33 BOMLR 1118
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 50
High Courts17 Feb 1931
In Re: Appachi Goundan
Madras High Court · (1931) ILR (Mad) 842 : (1931) 34 LW 44 : (1931) 61 MLJ 123
Criminal Procedure Code, 1898 (CrPC) — Section 435(4)
High Courts17 Feb 1931
Mahomed Kanni Rowther Vs Naina Mahomed Rowther and Another
Madras High Court · AIR 1931 Mad 590 : (1931) ILR (Mad) 770 : (1931) 33 LW 604 : (1931) 60 MLJ 659
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8