High Courts27 Feb 1931Allowed
Jagjivandas Jethalal Vs King, Hamilton and Co.
Bombay High Court · (1931) 33 BOMLR 709 : (1931) ILR (Bom) 677
Registration Act, 1908 — Section 17(1)(b)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,902 of 61,576
High Courts27 Feb 1931Dismissed
Bhagat Singh Vs Emperor
Bombay High Court · (1931) 33 BOMLR 950
Government of India Act, 1915 — Section 72
High Courts27 Feb 1931Dismissed
Rajendra Kumar Ghose Vs Rash Behari Mandal
Bombay High Court · (1931) 33 BOMLR 954
Civil Procedure Code, 1908 (CPC) — Section 109, 110(1)
Privy Council27 Feb 1931
Ram Krishna Muraji Vs Ratan Chand and another
Privy Council · (1931) AIR(PC) 136
Privy Council27 Feb 1931
Bhagat Singh and others Vs Emperor, Opposite Party.
Privy Council · (1931) AIR(PC) 111
Privy Council27 Feb 1931
Rai Rajendra Kumar Ghosh Bahadur and others Vs Rash Behari Mandal and others
Privy Council · (1931) AIR(PC) 125
Privy Council27 Feb 1931
Commissioner for Local Government Lands and Settlement Vs Abdulhusein Kaderbhai
Privy Council · (1931) AIR(PC) 132
High Courts26 Feb 1931
Purna Chandra Sutradhar and Another Vs Mt. Saburi Bewa and Others
Calcutta High Court · (1931) 02 CAL CK 0024
Bengal Survey Act, 1875 — Section 62
High Courts26 Feb 1931
Chandi Charan Laha Vs Jiban Kumar Majumdar and Others
Calcutta High Court · AIR 1931 Cal 772a
Contract Act, 1872 — Section 74Letters Patent Act, 1865 — Section 15
High Courts26 Feb 1931
Girdharlal Harilal Pandya Vs Liladhar Amthalal
Bombay High Court · (1931) 33 BOMLR 1123
Transfer of Property Act, 1882 — Section 52
High Courts26 Feb 1931Dismissed
In Re: An application by Gulabchand Choteylal and Others
Allahabad High Court · AIR 1931 All 673 : (1931) ILR (All) 684
Income Tax Act, 1961 — Section 66, 66(3)Limitation Act, 1963 — Section 12
High Courts26 Feb 1931Dismissed
Ali Husain and Another Vs Harhanga Lohar
Allahabad High Court · (1931) 02 AHC CK 0017
High Courts26 Feb 1931Dismissed
In Re: Har Krishna Das of Gola Gali
Allahabad High Court · AIR 1931 All 401 : (1931) ILR (All) 679
High Courts26 Feb 1931
Ram Sumeran Das and Others Vs Kodai Das and Others
Allahabad High Court · AIR 1932 All 117
High Courts25 Feb 1931
Secy. of State Vs Gorantla Raghavulu and Another
Madras High Court · AIR 1931 Mad 607
High Courts25 Feb 1931Dismissed
Raghubir Singh Vs Gokul Singh and Others
Allahabad High Court · (1931) 02 AHC CK 0025
High Courts25 Feb 1931Dismissed
Pandit Salig Ram Vs Radhay Shiam
Allahabad High Court · (1931) 02 AHC CK 0018