High Courts08 May 1930
Sashi Kumar Bhowmik and Another Vs Kamini Kumar Bhowmik
Calcutta High Court · AIR 1931 Cal 576
Estates Partition Act, 1897 — Section 81
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,901 of 61,517
High Courts08 May 1930Allowed
Niharbala Debi Vs Shashadhar Ray Chaudhuri
Calcutta High Court · (1930) 05 CAL CK 0024
High Courts08 May 1930
Suba Singh Vs Kamahshya Narayan Singh
Patna High Court · AIR 1931 Patna 21
Limitation Act, 1963 — Section 28
High Courts08 May 1930
Ali Husain and Others Vs Mohammad Nazir Ali and Another
Allahabad High Court · AIR 1930 All 826
Contract Act, 1872 — Section 23
High Courts08 May 1930
Qazi Shamim Ahmad and Others Vs Sheikh Hesamul Haq and Others
Allahabad High Court · AIR 1931 All 193
Transfer of Property Act, 1882 — Section 41
High Courts07 May 1930
Nagendra Nath Chakravarty and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 578
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts07 May 1930
Ramji Ahir Vs Emperor
Patna High Court · AIR 1930 Patna 387
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 332
High Courts07 May 1930Allowed
Mathura Das and Others Vs Secy. of State and Another
Allahabad High Court · AIR 1930 All 848
High Courts07 May 1930Allowed
Dwarka Prasad and Others Vs Mahadeo Prasad and Others
Allahabad High Court · (1930) 05 AHC CK 0035
High Courts07 May 1930Dismissed
Mohammad Sadiq Vs Altaf Husain and Others
Allahabad High Court · AIR 1930 All 647
High Courts06 May 1930
Harnandan Singh Vs Basudeo Narayan and Others
Patna High Court · AIR 1930 Patna 479
Registration Act, 1908 — Section 17(2)(v)
High Courts06 May 1930
Ram Lal Mahton Vs Musammat Bibi Rokaiyi
Patna High Court · AIR 1930 Patna 599 : 128 Ind. Cas. 797
Bengal Tenancy Act, 1885 — Section 31, 32, 50(2)
High Courts06 May 1930
Dhori Ahir and Others Vs Parmeshor Missir and Others
Patna High Court · AIR 1930 Patna 406
Bengal Tenancy Act, 1885 — Section 37
High Courts06 May 1930
Jairam Mahaton and Others Vs Lokenath Mahton
Patna High Court · AIR 1930 Patna 405
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 19, 21
High Courts06 May 1930Disposed Of
Dwarka Das Vs Pyare Lal
Allahabad High Court · (1930) ILR (All) 947
Civil Procedure Code, 1908 (CPC) — Section 141, 21Provincial Small Cause Courts Act, 1887 — Section 35
High Courts06 May 1930Allowed
Sheo Das and Others Vs Sheo Dayal Singh
Allahabad High Court · AIR 1930 All 712
Evidence Act, 1872 — Section 167
High Courts06 May 1930Allowed
Sital Prasad Vs Pearey Lal and Others
Allahabad High Court · AIR 1930 All 701(1) : (1930) ILR (All) 951
Government of India Act, 1915 — Section 107
High Courts06 May 1930
Mt. Jamwati and Another Vs Mt. Maharani
Allahabad High Court · AIR 1931 All 227
High Courts05 May 1930
Harendrachandra Ghosh Vs Kailashchandra Ghosh
Calcutta High Court · AIR 1931 Cal 571
High Courts05 May 1930
In Re: Satyendra Mohan Roy Chowdhury and Others
Calcutta High Court · AIR 1930 Cal 627 : 129 Ind. Cas. 405
Income Tax Act, 1961 — Section 22(2), 34