High Courts25 Feb 1931
S. Ramakrishna Pillai Vs Tirunarayana Pillai and Others
Madras High Court · (1932) ILR (Mad) 40 : (1932) 35 LW 73 : (1932) 62 MLJ 116
Civil Procedure Code, 1908 (CPC) — Section 11
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,903 of 61,576
High Courts24 Feb 1931
Kalikumar Pal Vs Rajkumar Pal
Calcutta High Court · AIR 1932 Cal 148 : 136 Ind. Cas. 476
Evidence Act, 1872 — Section 126
Privy Council24 Feb 1931
Mt. Munni Bibi and another Vs Tirloki Nath and others
Privy Council · (1931) AIR(PC) 114
Privy Council24 Feb 1931
A Pleader Vs Judges of the High Court of Judicature at Allahabad
Privy Council · (1931) AIR(PC) 112
High Courts24 Feb 1931Allowed
Deo Singh and Others Vs Mt. Rani Dulaiya Judeo
Allahabad High Court · AIR 1932 All 63
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 92
High Courts24 Feb 1931Dismissed
Bankey Lal and Another Vs Chotey Miyan Abdul Shakur
Allahabad High Court · (1931) 02 AHC CK 0012
High Courts24 Feb 1931Allowed
Bishambhar Vs Radha Kishunji
Allahabad High Court · (1931) 02 AHC CK 0008
High Courts24 Feb 1931Allowed
Bishambhar Vs Shri Thakurji Maharaj and Another
Allahabad High Court · (1931) ILR (All) 673
Evidence Act, 1872 — Section 20Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 23
High Courts24 Feb 1931
Srinivasa Aiyar and Another Vs Ammani Ammal
Madras High Court · AIR 1931 Mad 668 : (1931) 34 LW 489 : (1931) 61 MLJ 381
High Courts24 Feb 1931
Grandhi Pothanna Vs Simhadri Satyananda Charyulu and Another
Madras High Court · AIR 1931 Mad 479 : (1931) 33 LW 785 : (1931) 60 MLJ 698
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 9
High Courts23 Feb 1931
Abdul Aziz Shah Vs Emperor
Calcutta High Court · AIR 1931 Cal 524
Criminal Procedure Code, 1898 (CrPC) — Section 107, 203Penal Code, 1860 (IPC) — Section 266, 497, 498
High Courts23 Feb 1931
Kamini Sundari Bewa Vs Nepal Mondal and Others
Calcutta High Court · AIR 1932 Cal 389 : 137 Ind. Cas. 688
Bengal Tenancy Act, 1885 — Section 85(1)
High Courts23 Feb 1931
Prokash Chandra Das and Another Vs Rajendra Nath Dam
Calcutta High Court · AIR 1932 Cal 221
Transfer of Property Act, 1882 — Section 111
High Courts23 Feb 1931Dismissed
Prakash Chandra Das Vs Rajendranath Basu.
Calcutta High Court · (1931) 02 CAL CK 0001
High Courts23 Feb 1931Dismissed
Khushal Singh and Others Vs Secy. of State
Allahabad High Court · (1931) 02 AHC CK 0014
High Courts23 Feb 1931Dismissed
Ajaz Ali Vs Mt. Zohra
Allahabad High Court · AIR 1932 All 76
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Feb 1931
Collector of Jalpaiguri Vs Jalpaiguri Tea Company Ltd.
Calcutta High Court · AIR 1932 Cal 143
High Courts19 Feb 1931
Hridaykrishna Adya Vs Osmanali Mandal
Calcutta High Court · AIR 1932 Cal 151 : 136 Ind. Cas. 143
Presidency Towns Insolvency Act, 1909 — Section 56Provincial Insolvency Act, 1920 — Section 53