High Courts16 Feb 1931
Giris Chandra Saw and Another Vs Upendra Nath Giridas and Others
Calcutta High Court · AIR 1931 Cal 776
Specific Relief Act, 1877 — Section 42
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,905 of 61,576
High Courts16 Feb 1931Dismissed
Chaturbhujdas Parmanandas Vs Natvarlal Tribhovandas
Bombay High Court · (1931) 33 BOMLR 1109
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 43 Rule 1(r)
High Courts16 Feb 1931
Jatindra Nath Chowdhury Vs Uday Kumar Das
Bombay High Court · (1931) 33 BOMLR 940
Privy Council16 Feb 1931
(Rai) Jatindra Nath Chowdhury Vs Uday Kumar Das and others
Privy Council · (1931) AIR(PC) 104
High Courts14 Feb 1931Dismissed
Maya Ookeda Vs Kuverji Kurpal
Bombay High Court · AIR 1932 Bom 338 : (1932) 34 BOMLR 649
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts13 Feb 1931
Girishchandra Namadas and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 118
Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 395
High Courts13 Feb 1931
Mrs. Stroud Vs Mr. Stroud
Calcutta High Court · AIR 1932 Cal 161
Divorce Act, 1869 — Section 2
High Courts13 Feb 1931
Krishnabandhu Pal Vs Brajendrakumar Shaha and Others
Calcutta High Court · AIR 1932 Cal 134
Bengal Tenancy Act, 1885 — Section 104H(3)(e), 106
High Courts13 Feb 1931Dismissed
Valluri Ramanamma Vs Marina Viranna
Bombay High Court · (1931) 33 BOMLR 960
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 14
High Courts12 Feb 1931Dismissed
Sadashivappa Gangappa Vs Sangappa Chanvirappa Mahamadkoti
Bombay High Court · (1931) 33 BOMLR 1033
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Limitation Act, 1908 — Article 120
High Courts12 Feb 1931
Mani Mohan Ghose Vs Emperor
Calcutta High Court · AIR 1931 Cal 745
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 364
High Courts12 Feb 1931Dismissed
Syed Ibne Hasan Vs Din Dayal and Another
Allahabad High Court · AIR 1931 All 449(1)
High Courts12 Feb 1931Dismissed
Pragilal Kanhaiya Lal Vs Ratan Lal Mathra Prasad
Allahabad High Court · AIR 1931 All 458
High Courts12 Feb 1931
Municipal Board Vs Mt. Ram Sri and Another
Allahabad High Court · AIR 1931 All 670
Uttar Pradesh Municipalities Act, 1916 — Section 180, 318
High Courts12 Feb 1931
Thoppai Venkatarama Aiyar Vs A. Govindarajalu Aiyar
Madras High Court · (1931) ILR (Mad) 887 : (1931) 33 LW 618 : (1931) 61 MLJ 34
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Feb 1931
Ramendra Chandra Ray Vs Emperor
Calcutta High Court · AIR 1931 Cal 410
Criminal Procedure Code, 1898 (CrPC) — Section 225, 232, 537Penal Code, 1860 (IPC) — Section 143, 147, 149, 336
High Courts11 Feb 1931
Nanjibhai Jethabhai Vs Popatlal Shriraj
Bombay High Court · (1932) 34 BOMLR 628
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts11 Feb 1931Dismissed
Ratanbai Vs Ghashiram Gangabisan Wani
Bombay High Court · AIR 1932 Bom 36 : (1931) 33 BOMLR 1092 : (1931) ILR (Bom) 565
Limitation Act, 1908 — Article 62, 83, 97
Privy Council11 Feb 1931
Krishna Rao Vs Sundara Siva Rao and others
Privy Council · (1931) AIR(PC) 109