High Courts09 Mar 1931
Jogesh Chandra Roy Vs Surendra Mohan Roy Chaudhuri
Calcutta High Court · AIR 1931 Cal 637
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367, 424Penal Code, 1860 (IPC) — Section 192, 193, 211
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,900 of 61,576
High Courts09 Mar 1931
H.V. Low and Co. Ltd. Vs Sudhanna Kumar Chakravarti and Others
Calcutta High Court · AIR 1931 Cal 791
Paper Currency Act, 1910 — Section 25
High Courts09 Mar 1931
Burdwan Electric Supply Co. Vs Srimati Kumud Kumari Choudhury and Others
Calcutta High Court · AIR 1932 Cal 14
Electricity Act, 1910 — Section 23(3)
High Courts09 Mar 1931
Meher Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 414
Criminal Procedure Code, 1898 (CrPC) — Section 237Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 323, 395, 448
High Courts09 Mar 1931
David Sassoon Ezekiel Vs Najia Noori Reuben
Bombay High Court · (1931) 33 BOMLR 725 : (1931) ILR (Bom) 803
High Courts09 Mar 1931Dismissed
Gulzari Lal Vs Collector of Etah
Bombay High Court · (1931) 33 BOMLR 968
Civil Procedure Code, 1908 (CPC) — Section 93
High Courts09 Mar 1931Dismissed
Tulshi Prasad Vs L. Dip Prakash and Others
Allahabad High Court · AIR 1931 All 631 : (1931) ILR (All) 695
High Courts09 Mar 1931
Rameshwar Dayal and Others Vs Om Prakash and Another
Allahabad High Court · AIR 1932 All 40 : (1931) ILR (All) 698
Agra Tenancy Act, 1926 — Section 227Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts09 Mar 1931
Arunachalam, minor, by mother and guardian Periammai Vs P.K.A.C.T. Veerappa Chettiar through his authorised agent S. Ramaswami Aiyar
Madras High Court · AIR 1931 Mad 656 : (1932) ILR (Mad) 17 : (1931) 34 LW 360 : (1931) 61 MLJ 348
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Mar 1931Allowed
Ram Ghulam Vs Emperor
Allahabad High Court · AIR 1931 All 434 : (1931) ILR (All) 692
High Courts06 Mar 1931
In Re: Marudamuthu Padayachi alias Mottayya Padayachi
Madras High Court · AIR 1931 Mad 820 : (1931) ILR (Mad) 788 : (1931) 34 LW 162 : (1931) 61 MLJ 358
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 380, 461
High Courts06 Mar 1931
Sashadhar Acharjya and Another Vs Sir Charles Tegart and Others
Calcutta High Court · AIR 1931 Cal 646
Criminal Procedure Code, 1898 (CrPC) — Section 197, 200, 435, 439
High Courts06 Mar 1931
Krishna Das Roy Vs Charulata Pal and Another
Calcutta High Court · AIR 1932 Cal 290 : 137 Ind. Cas. 31
High Courts06 Mar 1931
In Re: Binjraj Hukumchand
Calcutta High Court · AIR 1931 Cal 683
Income Tax Act, 1961 — Section 66
High Courts06 Mar 1931
(B. Rajarajeswara Sethupathi) Rajah of Ramnad and Another Vs Chona Ramanatha Pillai
Madras High Court · AIR 1931 Mad 609
High Courts06 Mar 1931
Medasani Vallayya and Others Vs Bommadevara Satyanarayana Vara prasada Rao and Others
Madras High Court · AIR 1932 Mad 554 : 140 Ind. Cas. 92
High Courts05 Mar 1931
Ramjash Agarvalla and Another Vs Orr, Dignam and Co. and Others
Calcutta High Court · AIR 1932 Cal 233 : 136 Ind. Cas. 539