High Courts13 Mar 1931
Haran Chandra Roy Vs Ram Kumar Roy and Others
Calcutta High Court · AIR 1932 Cal 170 : 136 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 66Limitation Act, 1963 — Article 113 Schedule 1
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,898 of 61,576
High Courts13 Mar 1931
Ghasiram Goenka Vs Haribux Goverdhonedas and Another
Calcutta High Court · AIR 1932 Cal 231
High Courts13 Mar 1931
Rabindra Nath Mandal and Others Vs Chandi Charan Mandal and Others
Calcutta High Court · AIR 1932 Cal 117
High Courts13 Mar 1931
Pramatha Chandra Kar and Another Vs Bhagwandas Madanlal and Others
Calcutta High Court · AIR 1932 Cal 236
Contract Act, 1872 — Section 264
High Courts13 Mar 1931
Pirthvi Chand Lal Vs Kirtyanand Singh and Others
Patna High Court · AIR 1932 Patna 21
Bengal Land Revenue Sales Act, 1859 — Section 33, 5
High Courts13 Mar 1931Disposed Of
Daulat Ram Asthana Vs Emperor
Allahabad High Court · AIR 1931 All 435
High Courts13 Mar 1931
Kamta Rai and Others Vs Rani Jaduraj Kunwari
Allahabad High Court · AIR 1931 All 398
High Courts13 Mar 1931
Govindan Nadar Vs Natesa Pillai (Lunatic) represented by his wife and guardian Annathachi
Madras High Court · AIR 1932 Mad 7 : (1931) 34 LW 806 : (1931) 61 MLJ 520
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Mar 1931
Amulya Chandra Bhaduri Vs Satish Chandra Giri and Others
Calcutta High Court · AIR 1932 Cal 254 : 137 Ind. Cas. 238
High Courts12 Mar 1931
Sm. Tayefa Khatun Choudhurani and Others Vs Surendra Kumar Sen Rai and Others
Calcutta High Court · AIR 1932 Cal 165
Bengal Tenancy Act, 1885 — Section 179, 85
High Courts12 Mar 1931
Ram Ranjan Mallik and Others Vs Secretary of State
Calcutta High Court · AIR 1931 Cal 430
High Courts12 Mar 1931
Hari Sabaji Kamat Vs Shrinivas Vithal Pai
Bombay High Court · (1931) 33 BOMLR 1130 : (1931) ILR (Bom) 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts12 Mar 1931Dismissed
(Chaudhari) Baldeo Singh Vs Chhaju Singh and Others
Allahabad High Court · AIR 1931 All 703(1)
High Courts12 Mar 1931Dismissed
Zaitun Aheer Vs Sat Ram Singh
Allahabad High Court · (1931) 03 AHC CK 0017
High Courts12 Mar 1931
Narayana Naick and Others
Madras High Court · (1931) ILR (Mad) 768 : (1931) 34 LW 42 : (1931) 61 MLJ 125
Penal Code, 1860 (IPC) — Section 166
High Courts11 Mar 1931
Radha Nath Chakrabarti Vs Nagendra Nath Chakrabarti and Others
Calcutta High Court · AIR 1931 Cal 806
Evidence Act, 1872 — Section 114
High Courts11 Mar 1931
Harendra Nath Sen Vs Emperor
Calcutta High Court · AIR 1931 Cal 441
Penal Code, 1860 (IPC) — Section 380, 457, 75
High Courts11 Mar 1931
Kacharabhai Lehrabhai Vs Kacharabhai Vadilal
Bombay High Court · (1931) 33 BOMLR 818
High Courts11 Mar 1931Allowed
Channappa Basappa Uppin Vs Yellappa Venkappa Anegundi
Bombay High Court · (1931) 33 BOMLR 820
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts11 Mar 1931Dismissed
Kodai Misir and others Vs Reyazul Haq and others
Allahabad High Court · (1931) 03 AHC CK 0055