High Courts18 Mar 1931
Darbhamulla Subbamma Vs Valivetti Veerayya and Others
Madras High Court · AIR 1932 Mad 15 : 136 Ind. Cas. 203 : (1931) 34 LW 730 : (1931) 61 MLJ 552
Partition Act, 1893 — Section 3
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,897 of 61,576
High Courts18 Mar 1931
P. Sankuni Menon Vs Empire of India Life Assurance Co., Ltd.
Madras High Court · AIR 1932 Mad 241 : (1931) 34 LW 643
High Courts18 Mar 1931
P. Sankunni Menon Vs The Empire of India Life Assurance Co. Ltd.
Madras High Court · (1931) 61 MLJ 388
High Courts17 Mar 1931Allowed
Boochi Vs Bohre Nathi Ram and Others
Allahabad High Court · (1931) 03 AHC CK 0050
High Courts17 Mar 1931Dismissed
Bishen Sarup Vs M. Abdul Samad
Allahabad High Court · AIR 1931 All 649 : 136 Ind. Cas. 273
High Courts17 Mar 1931Allowed
Ladli Prasad Zutshi Vs Emperor
Allahabad High Court · AIR 1931 All 364 : (1931) ILR (All) 724
High Courts17 Mar 1931Allowed
Faqira Singh and Others Vs Pardamand Kumar
Allahabad High Court · (1931) 03 AHC CK 0019
High Courts17 Mar 1931Dismissed
Banwari Singh and Others Vs Sakhraj Singh and Others
Allahabad High Court · AIR 1931 All 585
High Courts17 Mar 1931
(Penubarti) Gurumurti Vs Vemalapati Rangiah
Madras High Court · AIR 1933 Mad 165 : 145 Ind. Cas. 690
High Courts16 Mar 1931Dismissed
Nadirshaw J. Vachha Vs The Times of India Employees Death Benefit Fund
Bombay High Court · (1931) 33 BOMLR 720
Civil Procedure Code, 1908 (CPC) — Section 60Trusts Act, 1882 — Section 5
High Courts16 Mar 1931
Mehdatunnissa Begam Vs Sewak Ram and Others
Patna High Court · AIR 1933 Patna 161
Privy Council16 Mar 1931
Raghunandan Ram Sahu and others Vs Mahanth Ramsunder Das and others
Privy Council · (1931) AIR(PC) 309
High Courts16 Mar 1931Disposed Of
Babu Guru Charan Prashad and Another Vs Babu Rao Vishnu Pararkar
Allahabad High Court · (1931) ILR (All) 712 : 136 Ind. Cas. 282
High Courts16 Mar 1931Dismissed
Ram Lal Vs Mahomed Faiyaz Ali Khan
Allahabad High Court · AIR 1931 All 447
High Courts16 Mar 1931Dismissed
Raghunandan Prasad Vs Emperor
Allahabad High Court · AIR 1931 All 433 : (1931) ILR (All) 706
High Courts16 Mar 1931Dismissed
Bhup Singh and Others Vs Sheo Shanker and Others
Allahabad High Court · AIR 1931 All 743 : 136 Ind. Cas. 281
High Courts16 Mar 1931Disposed Of
(Babu) Guru Charan Prashad and Others Vs "Aj" Newspaper
Allahabad High Court · AIR 1931 All 420
High Courts16 Mar 1931
Bankey Lal Vs Peare Lal and Another
Allahabad High Court · AIR 1932 All 244(1) : (1931) ILR (All) 710 : 137 Ind. Cas. 187
High Courts16 Mar 1931
Appasami Pillai Vs Ramu Tevar
Madras High Court · AIR 1932 Mad 267 : 136 Ind. Cas. 340 : (1931) 34 LW 776 : (1931) 61 MLJ 887
Evidence Act, 1872 — Section 32