High Courts25 Nov 1930
Ram Sakal Singh and Another Vs Emperor
Allahabad High Court · AIR 1931 All 142 : 129 Ind. Cas. 715
Criminal Procedure Code, 1898 (CrPC) — Section 438
JUDGMENT DATABASE
Search 12,30,902 Indian judgments.
12,30,902 judgments in All Courts · page 58,896 of 61,546
High Courts25 Nov 1930
Upadrasta Venkatalakshmamma Vs Garikipati Seshagiri Rao
Madras High Court · AIR 1931 Mad 303 : (1931) 33 LW 359 : (1931) 60 MLJ 628
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts25 Nov 1930
Muhammad Ahmad Vs Bezwada Venkanna and Another
Madras High Court · AIR 1931 Mad 276
Penal Code, 1860 (IPC) — Section 482, 486
High Courts25 Nov 1930
Ramaswami Ayyar Vs Secy. of State
Madras High Court · AIR 1931 Mad 361 : (1931) 33 LW 572
High Courts25 Nov 1930
Ramaswami Ayyar Vs Secretary of State for India
Madras High Court · 131 Ind. Cas. 647
High Courts24 Nov 1930Dismissed
Shridhar Ramchandra Marathe Vs Lakshman Vinayak Bhave
Bombay High Court · (1931) 33 BOMLR 514
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, Order 38 Rule 5
High Courts24 Nov 1930
Jyoti Prasad Singh Vs Patmohana Collieries Ltd.
Calcutta High Court · AIR 1931 Cal 569
Companies Act, 1956 — Section 207
High Courts24 Nov 1930
In Re: Lachhiram Basantlal
Calcutta High Court · AIR 1931 Cal 545
Income Tax Act, 1961 — Section 34, 5
Privy Council24 Nov 1930
Nageshwar Bux Roy Vs Bengal Coal Co. Ltd. and others
Privy Council · (1931) AIR(PC) 186
Privy Council24 Nov 1930
Nageshwar Bux Roy Vs Bengal Coal Co. Ltd., and others
Privy Council · (1931) AIR(PC) 18
High Courts24 Nov 1930Disposed Of
Emperor Vs Sat Narain
Allahabad High Court · AIR 1931 All 265 : (1931) ILR (All) 437
Penal Code, 1860 (IPC) — Section 380
High Courts24 Nov 1930
Sankappa Rai and Others Vs Keraga Pujari and Others
Madras High Court · AIR 1931 Mad 575 : (1931) ILR (Mad) 561 : (1931) 33 LW 419 : (1931) 61 MLJ 120
Evidence Act, 1872 — Section 33
High Courts24 Nov 1930
Chukkala Mangayyamma Vs Chukkala Appalaswami
Madras High Court · (1931) 33 LW 405 : (1931) 60 MLJ 213
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Nov 1930
Gangama Naick Vs N.L.V.R. Veerappa Chetti through his Authorised Agent Sitaram Ayyangar
Madras High Court · 131 Ind. Cas. 833
High Courts21 Nov 1930
Moparthi Nayudamma and Others Vs Zamindar of Devarakota
Madras High Court · 131 Ind. Cas. 16
High Courts21 Nov 1930
Balkrishna Anant Hirlelcar Vs Emperor
Bombay High Court · AIR 1931 Bom 132 : (1931) ILR (Bom) 356
Evidence Act, 1872 — Section 114
High Courts21 Nov 1930
Ananta Lal Singh and Others Vs Alfred Henry Watson and Others
Calcutta High Court · AIR 1931 Cal 257