High Courts25 Mar 1931
Emperor Vs Karimuddi Sheikh and Others
Calcutta High Court · AIR 1932 Cal 375
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 302
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,895 of 61,576
High Courts25 Mar 1931Allowed
Nabi Mahomed Vs Bhagwat Prasad Shukul and Others
Allahabad High Court · AIR 1932 All 33
Easements Act, 1882 — Section 60
High Courts25 Mar 1931
Ramalinga Sethupathi Ambalam Vs Andiappan Ambalam
Madras High Court · AIR 1931 Mad 717 : (1931) ILR (Mad) 980 : (1931) 34 LW 99 : (1931) 61 MLJ 424
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts25 Mar 1931
Gadde Sitayya and Another Vs Gadde Kotayya and Others
Madras High Court · AIR 1932 Mad 71 : (1931) 34 LW 669
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts24 Mar 1931
Paul De Flondor Vs Emperor
Calcutta High Court · AIR 1931 Cal 528
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 408, 420
High Courts24 Mar 1931
Umapada Trivedi Vs Haripada Saha and Another
Calcutta High Court · AIR 1931 Cal 801
High Courts24 Mar 1931
Raja Bhupendra Narayan Sinha Vs Rajeswar Prosad Bhakat
Bombay High Court · (1931) 33 BOMLR 1273
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1908 — Article 144
Privy Council24 Mar 1931
Bhupendra Narayan Sinha, Bahadur Vs Rajeswar Prosad Bhakat and others
Privy Council · (1931) AIR(PC) 162
High Courts24 Mar 1931Disposed Of
B. Narain Pal Singh Vs Rudra Bhan Singh and Others
Allahabad High Court · (1931) 03 AHC CK 0034
High Courts24 Mar 1931Dismissed
Dhanpat Pandey and Others Vs Raja Pasput Pratap Singh and Others
Allahabad High Court · AIR 1931 All 587 : (1931) ILR (All) 764
High Courts24 Mar 1931
Ramji Das Aiyar, through his authorised agent P.V. Subramania Aiyar Vs A. Nainar Rowthen alias N.M. Nainar Rowthen and Another
Madras High Court · AIR 1931 Mad 743 : (1931) 34 LW 915 : (1931) 61 MLJ 395
Madras Estates Land Act, 1908 — Section 189, 213
High Courts23 Mar 1931
Medavarapu Narasayya Vs Vadlamudi Somayya and Another
Madras High Court · AIR 1933 Mad 364 : 150 Ind. Cas. 660
High Courts23 Mar 1931
In Re: S.R.M.
Bombay High Court · AIR 1931 Bom 557
Bar Councils Act, 1926 — Section 10, 11
High Courts23 Mar 1931
Mt. Kerkati and Another Vs Dibakar Naik and Others
Patna High Court · AIR 1932 Patna 70
Bengal Tenancy Act, 1885 — Section 26
High Courts23 Mar 1931
Shariful Hasan Vs Lachmi Narain
Allahabad High Court · AIR 1932 All 16
Criminal Procedure Code, 1898 (CrPC) — Section 54
High Courts23 Mar 1931Allowed
Jagarnath Singh and Others Vs Damodar Singh and Others
Allahabad High Court · (1931) 03 AHC CK 0007
High Courts23 Mar 1931
K. Dholliah Vs Sub-Inspector of Police, Wellington Station
Madras High Court · (1931) ILR (Mad) 1018 : (1931) 34 LW 329 : (1931) 61 MLJ 770
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)Penal Code, 1860 (IPC) — Section 182
High Courts23 Mar 1931
(Mantrala) Yegnanarayana Vs Vankamamidi Yagannadha Rao and Others
Madras High Court · AIR 1932 Mad 1(1) : (1931) 34 LW 618
High Courts20 Mar 1931
Krishnachandra Bhoumik Vs Pabna Model Co. Ltd.
Calcutta High Court · AIR 1932 Cal 319
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 60
High Courts20 Mar 1931
Surendra Nath Maity Vs Susil Kumar Chakrabarty
Calcutta High Court · AIR 1931 Cal 604
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476, 476A, 476B