High Courts08 Apr 1931
Dasari Venkatacharyulu Vs Manchala Yesobu and Another
Madras High Court · 136 Ind. Cas. 42 : (1931) 34 LW 864 : (1931) 61 MLJ 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,893 of 61,576
High Courts07 Apr 1931
Vasamsetti Swami Vs (Gundalattulla) Tatayya and Others
Madras High Court · AIR 1933 Mad 179 : 145 Ind. Cas. 394
High Courts07 Apr 1931
Emperor Vs G.V. Vaishampayan
Bombay High Court · AIR 1932 Bom 56 : (1931) 33 BOMLR 1159 : (1931) ILR (Bom) 839
Evidence Act, 1872 — Section 10
High Courts02 Apr 1931
Mayandi Asari (dead) and Others Vs Sami Asari alias Muthusami Asari being minor represented by his next friend Ganapathi Asari and Another
Madras High Court · AIR 1932 Mad 44 : (1932) ILR (Mad) 292 : (1931) 34 LW 884 : (1931) 61 MLJ 874
Evidence Act, 1872 — Section 112
High Courts02 Apr 1931
Akhoy Kumar Ghose Vs Indira Rani Ghose
Calcutta High Court · AIR 1931 Cal 499
Succession Act, 1925 — Section 124
High Courts02 Apr 1931Allowed
Raja Ram Vs Gopi Nath and Others
Allahabad High Court · AIR 1931 All 721
High Courts02 Apr 1931
Secy. of State Vs Firm Fazaluddin Badruddin
Allahabad High Court · (1931) 04 AHC CK 0004
High Courts01 Apr 1931
Trailokyanath Das and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 293
Penal Code, 1860 (IPC) — Section 143, 379
High Courts01 Apr 1931
Kalipada Mukerji Vs Basanta Kumar Dutta and Others
Calcutta High Court · AIR 1932 Cal 126 : 138 Ind. Cas. 177
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 74
High Courts01 Apr 1931
Ambika Nanda Maitra Vs Benode Behari Sarkar
Calcutta High Court · AIR 1932 Cal 288 : 137 Ind. Cas. 816
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts01 Apr 1931
Gowa Petha Vs N.H. Moos
Patna High Court · AIR 1932 Patna 15
Limitation Act, 1963 — Article 120, 89
High Courts01 Apr 1931Dismissed
Trailokyanath Das and Others Vs Emperor
Allahabad High Court · 137 Ind. Cas. 163
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 43Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts01 Apr 1931
Poran Lal and Others Vs Rup Chand and Others
Allahabad High Court · (1931) 04 AHC CK 0008
High Courts01 Apr 1931
Puttagunta Ramakotayya Vs Puttagunta Sundararamayya and Others
Madras High Court · AIR 1931 Mad 707 : (1931) ILR (Mad) 883 : (1931) 34 LW 262 : (1931) 61 MLJ 430
Limitation Act, 1963 — Section 8
High Courts31 Mar 1931
Pashupati Banerji Vs Nripendra Narayan Singha and Another
Calcutta High Court · AIR 1931 Cal 452
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts31 Mar 1931
Parsotam Ram and Another Vs Mangal Ram
Allahabad High Court · (1931) 03 AHC CK 0008
High Courts31 Mar 1931Disposed Of
Pateshwari Parsad Pal Vs Jai Karan and Another
Allahabad High Court · (1931) 03 AHC CK 0006
High Courts31 Mar 1931
(Puthiyakatu) Kunhammayan and Others Vs (Eachali) Nalakath Kunhi Sow and Others
Madras High Court · AIR 1933 Mad 169 : 145 Ind. Cas. 758
High Courts31 Mar 1931
Chinna Vel Naick Vs Venkatarama Naick and Another
Madras High Court · AIR 1932 Mad 19 : (1931) ILR (Mad) 852 : (1931) 34 LW 231 : (1931) 61 MLJ 541