High Courts10 Apr 1931Dismissed
Sheotahal Dube Vs Lal Narain Prasad Chand and Another
Allahabad High Court · (1931) 04 AHC CK 0037
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,892 of 61,576
High Courts10 Apr 1931Dismissed
Nait Ram Vs Roshan Lal and Others
Allahabad High Court · AIR 1932 All 62 : 136 Ind. Cas. 624
Limitation Act, 1963 — Section 19
High Courts10 Apr 1931Dismissed
B.B. and C.I. Ry. Co. Vs Mitthu
Allahabad High Court · (1931) 04 AHC CK 0017
High Courts10 Apr 1931
Musammat Ketki Kunwar Vs B. Sheo Narain jafa, and Others
Allahabad High Court · 136 Ind. Cas. 378
Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts10 Apr 1931
V. Alagarsami Naidu Vs Kathia Goundan and Others
Madras High Court · AIR 1931 Mad 799
High Courts09 Apr 1931
Ganugola Mallayya Vs Gudimetla Bapi Reddi and Another
Madras High Court · (1932) 35 LW 134 : (1932) 62 MLJ 39
High Courts09 Apr 1931
Notoboro Chowdari Mahapatro Vs Dasari Khambayya Dora
Madras High Court · AIR 1931 Mad 751
High Courts09 Apr 1931Disposed Of
Jadunath Singh Vs Hanuman Singh and Others
Allahabad High Court · AIR 1931 All 668 : (1931) ILR (All) 794
High Courts09 Apr 1931Allowed
Basdeo Rai and Others Vs Jaimangal Rai and Others
Allahabad High Court · AIR 1932 All 53 : 136 Ind. Cas. 69
High Courts09 Apr 1931Allowed
Janki Prasad and Others Vs Karamat Husain and Others
Allahabad High Court · (1931) 04 AHC CK 0022
High Courts09 Apr 1931
C.R. Subramania Aiyar Vs Panchanada Odayar and Another
Madras High Court · AIR 1932 Mad 175
High Courts09 Apr 1931
(Ganugalia) Mallayya Vs (Gudimetla) Bapi Reddi and Another
Madras High Court · AIR 1932 Mad 28
High Courts09 Apr 1931
M.M.P. Ramaswami Chettiar Vs A.S.P.L.V.R. Ramaswami Chettiar and Another
Madras High Court · AIR 1931 Mad 712 : (1931) 34 LW 378 : (1931) 61 MLJ 680
Court Fees Act, 1870 — Section 17Limitation Act, 1908 — Article 60
High Courts08 Apr 1931
Vellayan Chetty and Others Vs A.P. Balakrishna Nadar and Others
Madras High Court · AIR 1931 Mad 495
High Courts08 Apr 1931
T.S. Sitarama Ayyar Vs G. Ramanuja Mudaliar
Madras High Court · AIR 1933 Mad 203
High Courts08 Apr 1931Disposed Of
Ram Saran Das Vs Yudhishtar Prasad and Others
Allahabad High Court · AIR 1931 All 389 : (1931) ILR (All) 786
High Courts08 Apr 1931Disposed Of
Ram Harakh Vs Jagar Nath and Others
Allahabad High Court · AIR 1932 All 5 : (1931) ILR (All) 815
Criminal Procedure Code, 1898 (CrPC) — Section 552Guardians and Wards Act, 1890 — Section 48
High Courts08 Apr 1931
T. Rajaram Mehta and Another Vs Narayanasami Naidu and Others
Madras High Court · (1932) ILR (Mad) 169 : (1931) 34 LW 276 : (1931) 61 MLJ 357
Madras Estates Land Act, 1908 — Section 59