High Courts21 Apr 1931
Akshaykumar Nath Talukdar Vs Ahmad Ali Howladar
Calcutta High Court · AIR 1932 Cal 434 : 137 Ind. Cas. 875
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,890 of 61,576
High Courts21 Apr 1931
Kumar Arun Chandra Singha Vs Bhagaban Chandra Roy Choudhuri and Others
Calcutta High Court · AIR 1931 Cal 536
Bengal Tenancy Act, 1885 — Section 52Evidence Act, 1872 — Section 102
High Courts21 Apr 1931
Tribeni Prasad Singh and Others Vs Ramasray Prasad Chaudhari and Others
Patna High Court · AIR 1931 Patna 241
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, 47
Privy Council21 Apr 1931
Egyptian Salt and Soda Co., Limited Vs Port Said Salt Association, Limited,
Privy Council · (1931) AIR(PC) 182
High Courts21 Apr 1931Dismissed
Shadi Lal Vs Jagdamba Sahai and Others
Allahabad High Court · AIR 1931 All 655
High Courts21 Apr 1931Dismissed
Nurul Hasan Vs Mt. Aisha Bi and Others
Allahabad High Court · AIR 1931 All 760 : (1931) ILR (All) 920
Uttar Pradesh Land Revenue Act, 1901 — Section 111
High Courts21 Apr 1931
Chitturu Jagannadham Vs Bura Pydayya and Others
Madras High Court · AIR 1931 Mad 782 : (1932) ILR (Mad) 251 : (1931) 34 LW 385 : (1931) 61 MLJ 884
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts21 Apr 1931
Jagannatha Mudali and Others Vs P.T. Chinnaswami Chetti (dead) and Others
Madras High Court · AIR 1932 Mad 39 : (1932) ILR (Mad) 243 : 136 Ind. Cas. 36 : (1931) 34 LW 424 : (1931) 61 MLJ 878
Evidence Act, 1872 — Section 112
High Courts20 Apr 1931
Ahammad Mohammad Paruk Vs Rahimannessa Khatun and Others
Calcutta High Court · AIR 1932 Cal 262 : 137 Ind. Cas. 441
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts20 Apr 1931
Gopi Mahto and Others Vs Emperor
Patna High Court · AIR 1932 Patna 66
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 341, 353
High Courts20 Apr 1931
Bindeshwari Narain Singh Vs Raja Kirtyanand Singh Bahadur and Others
Patna High Court · AIR 1931 Patna 359
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts20 Apr 1931
Kesho Prasad Singh Vs Ramraj Pandey and Another
Patna High Court · AIR 1931 Patna 420
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts17 Apr 1931
Emperor Vs Ramchandra Narayan Shastri
Bombay High Court · (1931) 33 BOMLR 1169 : (1931) ILR (Bom) 725
Bombay District Police Act, 1890 — Section 42Penal Code, 1860 (IPC) — Section 143
Privy Council17 Apr 1931
(Mahanth) Krishna Dayal Gir Vs Rani Bhubneshwari Kuar and others
Privy Council · (1931) AIR(PC) 221
High Courts16 Apr 1931
(Mahant) Ram Das Vs Prem Das
Patna High Court · AIR 1932 Patna 95
Succession Act, 1925 — Section 283(1)(c)
Privy Council16 Apr 1931
Manmohan Das and others Vs Mt. Ramdei and another
Privy Council · (1931) AIR(PC) 175
High Courts16 Apr 1931Allowed
Ram Chandra Brij Lal Vs Manohar Das Ram Prasad
Allahabad High Court · AIR 1931 All 751
High Courts16 Apr 1931
Dipan Rai Vs Kapil Deo Singh and Others
Allahabad High Court · (1931) 04 AHC CK 0016