High Courts27 Apr 1931
Commissioner of Income Tax Vs M. Shaw Wallace and Co.
Calcutta High Court · AIR 1932 Cal 587
Civil Procedure Code, 1908 (CPC) — Section 109(c)Income Tax Act, 1961 — Section 66(a)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,888 of 61,576
High Courts27 Apr 1931
(Kumar) Pashupati Nath Maliah and Another Vs Bank of Behar
Calcutta High Court · AIR 1932 Cal 141 : 136 Ind. Cas. 465
High Courts27 Apr 1931Allowed
David, E.V. Vs The Judge, Small Cause Court
Allahabad High Court · (1931) 04 AHC CK 0036
High Courts27 Apr 1931Dismissed
Mt. Har Dei Vs Sri Kishun and Another
Allahabad High Court · AIR 1932 All 60
Evidence Act, 1872 — Section 34
High Courts27 Apr 1931
(Kilaru) Gangaiya and Another Vs (Kilaru) China Lingaiya
Madras High Court · AIR 1933 Mad 162 : 145 Ind. Cas. 529
High Courts27 Apr 1931
The Official Assignee of Madras Vs F. Byramshaw and Another
Madras High Court · (1931) 34 LW 772 : (1931) 61 MLJ 512
Transfer of Property Act, 1882 — Section 81, 82
High Courts27 Apr 1931
Kali Matathil Veeran Kutty's son Avaru Vs Asi Bai and Others
Madras High Court · (1931) 34 LW 477 : (1931) 61 MLJ 462
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts27 Apr 1931
Kalagara Purnayya Vs Cherukuri Basava Kottkyya and Others
Madras High Court · AIR 1931 Mad 788 : (1931) 34 LW 761 : (1931) 61 MLJ 518
High Courts27 Apr 1931
Avaru Vs Asi Bai and Others
Madras High Court · AIR 1932 Mad 8 : (1932) ILR (Mad) 151
Crown Grants Act, 1895 — Section 3Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts24 Apr 1931
Trustees for the Improvement of Calcutta Vs Mt. Meherunnessa Khatun and Others
Calcutta High Court · AIR 1932 Cal 178 : 137 Ind. Cas. 628
Calcutta Improvement Act, 1911 — Section 78
High Courts24 Apr 1931
Tribeni Prasad Singh Vs Ramasray Prasad Chaudhuri
Patna High Court · AIR 1932 Patna 80
Civil Procedure Code, 1908 (CPC) — Section 47, 65Evidence Act, 1872 — Section 91
High Courts24 Apr 1931Dismissed
Shiam Lal Vs Abdul Salam
Allahabad High Court · AIR 1931 All 754 : (1931) ILR (All) 946
Contract Act, 1872 — Section 73
High Courts24 Apr 1931
Daya Shankar Vs B.B. and C.I. Ry. Co.
Allahabad High Court · (1931) 04 AHC CK 0020
High Courts24 Apr 1931
Bunni Pandy Vs Brahmdeo Pandy and Another
Allahabad High Court · (1931) 04 AHC CK 0013
High Courts24 Apr 1931Allowed
Panchaiti Akhara Bara Udasi Nanak Sahi Kydganj Vs Naziruddin and another
Allahabad High Court · (1931) 04 AHC CK 0010
High Courts24 Apr 1931Dismissed
Ram Prasad Vs Shiva Kumar and Another
Allahabad High Court · AIR 1932 All 55
High Courts24 Apr 1931
M.R. Srinivasa Ayyangar Vs Venkatarama Ayyar
Madras High Court · AIR 1933 Mad 215 : 145 Ind. Cas. 767
High Courts23 Apr 1931
Ram Charan Tripathi and Others Vs Madan Mohan Jana and Others
Calcutta High Court · AIR 1932 Cal 195 : 136 Ind. Cas. 601
Bengal Tenancy Act, 1885 — Section 5