High Courts23 Apr 1931Dismissed
Sheo Balak Singh Vs Mahabir Singh and Another
Allahabad High Court · AIR 1931 All 704
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,889 of 61,576
High Courts23 Apr 1931Allowed
Emperor Vs H.L. Hutchinson
Allahabad High Court · AIR 1931 All 356 : (1931) ILR (All) 931
High Courts23 Apr 1931
In Re: Marwadi Ganesh Mull
Madras High Court · (1931) 34 LW 377 : (1931) 61 MLJ 914
High Courts22 Apr 1931
Hari Das Basu Vs National Insurance Company, Ltd.
Calcutta High Court · AIR 1932 Cal 213 : 136 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts22 Apr 1931
Hemendra Nath Roy Chowdhury and Another Vs Prokash Chandra Ghosh and Others
Calcutta High Court · AIR 1932 Cal 189 : 137 Ind. Cas. 98
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts22 Apr 1931
(Maharaja Sir) Manindra Chandra Nandi Vs Sudir Krishna Banerjee and Others
Calcutta High Court · AIR 1932 Cal 182 : 136 Ind. Cas. 893
Contract Act, 1872 — Section 70
High Courts22 Apr 1931
Sailesh Chandra Lahiri Vs Nehal Chand Marwari
Calcutta High Court · AIR 1932 Cal 462 : 137 Ind. Cas. 812
Bengal Food Adulteration Act, 1919 — Section 21Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts22 Apr 1931
Madan Mohan Dhur Vs Netai Gour Jew and Others
Calcutta High Court · AIR 1934 Cal 30 : 147 Ind. Cas. 1247
High Courts22 Apr 1931
Mahindra Narain and Others Vs Mt. Lal Jhari Kuer and Others
Patna High Court · AIR 1931 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts22 Apr 1931
The Bank of Bihar Ltd. Vs Secy. of State and Others
Patna High Court · AIR 1932 Patna 1
Companies Act, 1956 — Section 232(2)Contract Act, 1872 — Section 145
High Courts22 Apr 1931
Chitrarekha Dai Vs Bansman Rai
Patna High Court · AIR 1932 Patna 117
Succession Act, 1925 — Section 373(3), 375
High Courts22 Apr 1931
Maddur Muniswami Chetty Vs The Board of Revenue, Land Revenue and Settlement and the Collector of Chittoor
Madras High Court · AIR 1932 Mad 33 : (1932) ILR (Mad) 137 : (1931) 34 LW 448 : (1931) 61 MLJ 479
Madras Village Courts Act, 1889 — Section 8
High Courts22 Apr 1931
(Allu) Ramalinga Ayyar Vs Malli N.M. Subba Ayyar (dead) and Others
Madras High Court · AIR 1933 Mad 168
High Courts22 Apr 1931
N.C.T. Chidambaram Pillai Vs S.V. Subramania Ayyar and Others
Madras High Court · AIR 1932 Mad 513 : 140 Ind. Cas. 674 : (1932) 36 LW 219
High Courts21 Apr 1931
Satyendra Nath Rai Chaudhury Vs Fulsom Bibi and Others
Calcutta High Court · AIR 1932 Cal 625 : 139 Ind. Cas. 403
Bengal Tenancy Act, 1885 — Section 26(c), 26F
High Courts21 Apr 1931Dismissed
Majar Ali and Another Vs Nabin Chandra Das
Calcutta High Court · (1931) 04 CAL CK 0025
High Courts21 Apr 1931
Radha Gobinda Deb and Another Vs Girija Prasanna Mookherjee and Another
Calcutta High Court · AIR 1932 Cal 153 : 136 Ind. Cas. 129
Evidence Act, 1872 — Section 114
High Courts21 Apr 1931
Arunchandra Singha Vs Shamsul Huq.
Calcutta High Court · (1931) 04 CAL CK 0014