High Courts16 Apr 1931
Mt. Basanti Devi Vs Chotte Lal-Durga Prasad and Others
Allahabad High Court · (1931) 04 AHC CK 0011
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,891 of 61,576
High Courts16 Apr 1931
Ram Das and Another Vs Habib Ullah
Allahabad High Court · AIR 1933 All 178 : (1931) ILR (All) 916 : 136 Ind. Cas. 384
High Courts16 Apr 1931
Sree Rajah Vasi Reddi Srichandra Mouleswara Prasada Bahadur, Zamindar Garu Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1932 Mad 125 : (1932) ILR (Mad) 106 : (1931) 34 LW 817 : (1931) 61 MLJ 692
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4
High Courts15 Apr 1931
Behari Majhi Vs Hari Majhi
Calcutta High Court · AIR 1932 Cal 61 : 136 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 440
High Courts15 Apr 1931
Ajodhya Nath Kundu Vs Kshitish Chandra Kundu
Calcutta High Court · AIR 1932 Cal 291 : 137 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 379, 453
High Courts15 Apr 1931
Lakshman Vithoba Naik Vs Mahableshwar Doda Bhat
Bombay High Court · (1931) 33 BOMLR 1234
Limitation Act, 1908 — Article 73
High Courts15 Apr 1931
Ramyad Mahton Vs Ram Bhaju Mahton
Patna High Court · AIR 1932 Patna 89
Succession Act, 1925 — Section 283, 63
High Courts15 Apr 1931Disposed Of
Sabir Husain Khan Vs Jan Mohammad
Allahabad High Court · AIR 1931 All 651 : (1931) ILR (All) 914
High Courts15 Apr 1931
Sat Rohan Prasad Tewari Vs Bharath Prasad Man Tewari and Others
Allahabad High Court · AIR 1931 All 652
High Courts15 Apr 1931
Din Dayal and Another Vs Tarak Nath and Another
Allahabad High Court · AIR 1932 All 241
High Courts14 Apr 1931Dismissed
Burjorji Jivanji Todywalla Vs Hormusji Nowroji Davar
Bombay High Court · AIR 1932 Bom 394 : (1932) 34 BOMLR 643
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153
High Courts14 Apr 1931
Hazi Fatehahamma Mia and Another Vs Ebrahim Biswas and Others
Calcutta High Court · (1931) 04 CAL CK 0004
High Courts14 Apr 1931Dismissed
Ganesh Sakharam Saraf Vs Narayan Shriram Mulaye
Bombay High Court · (1931) 33 BOMLR 1144 : (1931) ILR (Bom) 709
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts14 Apr 1931Dismissed
Saraju Bala Debi Vs Jyotirmoyee Debi
Bombay High Court · (1931) 33 BOMLR 1257
Privy Council14 Apr 1931
Srijukta Saraju Bala Debi and others Vs Srimati Jyotirmoyee Debi and others
Privy Council · (1931) AIR(PC) 179
High Courts14 Apr 1931Dismissed
Emperor Vs Raja Kushal Pal Singh
Allahabad High Court · AIR 1931 All 443 : (1931) ILR (All) 804
High Courts13 Apr 1931
In Re: Radhibai Rupji Sunderji
Bombay High Court · (1931) 33 BOMLR 864 : (1931) ILR (Bom) 844
Court Fees Act, 1870 — Section 5
High Courts13 Apr 1931Allowed
Bankey Lal and Others Vs Durga Prasad and Others
Allahabad High Court · (1931) 04 AHC CK 0031
High Courts13 Apr 1931
Mangal Sen and Another Vs Prag Das and Another
Allahabad High Court · AIR 1931 All 725
Limitation Act, 1963 — Section 22
High Courts10 Apr 1931Dismissed
Allah Bakhsh Vs Emperor
Allahabad High Court · AIR 1931 All 555 : (1931) ILR (All) 797 : 136 Ind. Cas. 281