JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 58,886 of 61,576

High Courts06 May 1931

Bhondar Vs Emperor

Calcutta High Court · AIR 1931 Cal 601

Criminal Procedure Code, 1898 (CrPC) — Section 51Prisons Act, 1894 — Section 24