Privy Council19 May 1931
Henry Greer Robinson Vs State of South Australia
Privy Council · (1931) AIR(PC) 254
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,884 of 61,576
Privy Council19 May 1931
Pazundaung Bazaar Co. Ltd.and others, Vs Municipal Corporation of the City of Rangoon
Privy Council · (1931) AIR(PC) 217
Privy Council19 May 1931
Naba Kumar Hazra and another Vs Radheshyam Mahish and others
Privy Council · (1931) AIR(PC) 229
Privy Council19 May 1931
S.P.A. Annamalay Chetty Vs B. A. Thornhill
Privy Council · (1931) AIR(PC) 263
High Courts19 May 1931
Ram Sanehi Lal and Another Vs Janki Prasad and Others
Allahabad High Court · (1931) 05 AHC CK 0007
High Courts18 May 1931
Banbihari Mukerji Vs Bhejnath Singh Mahapatra
Calcutta High Court · AIR 1932 Cal 448
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 May 1931
In Re: Damagoria Coal Co. Ltd.
Calcutta High Court · AIR 1932 Cal 430 : 137 Ind. Cas. 870
Companies Act, 1956 — Section 171
High Courts18 May 1931
Raghunath Puri and Others Vs Prem Narain Puri
Patna High Court · AIR 1931 Patna 347
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts18 May 1931
Sharafat Karim and Others Vs Harangi Singh and Another
Patna High Court · AIR 1931 Patna 417
Bengal Land Registration Act, 1876 — Section 78Bengal Tenancy Act, 1885 — Section 60
Privy Council18 May 1931
Alfred Ernest Mitchell and others Vs Carr Lazarus Phillips and others
Privy Council · (1931) AIR(PC) 224
High Courts18 May 1931Allowed
Musammat Mohammadi Vs Emperor through Municipal Board
Allahabad High Court · (1932) ILR (All) 1 : 137 Ind. Cas. 80
Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)
High Courts18 May 1931
Dehra Dun Mussorie Electric Tramway Co. Ltd. and Another Vs Jagmandar Das and Others
Allahabad High Court · (1931) 05 AHC CK 0010
High Courts18 May 1931
Mohd. Ahsan Ali Khan and Others Vs Syed Ibrar Husain and Others
Allahabad High Court · (1931) 05 AHC CK 0009
High Courts18 May 1931Dismissed
Thakur Prasad Vs Kanhya Lal Bhargava and Another
Allahabad High Court · AIR 1931 All 746
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 May 1931
Mt. Muhammadi Vs Emperor
Allahabad High Court · AIR 1932 All 110
Uttar Pradesh Municipalities Act, 1916 — Section 299
High Courts17 May 1931Dismissed
Deota Misir Vs Emperor
Allahabad High Court · AIR 1931 All 708
Penal Code, 1860 (IPC) — Section 304
High Courts15 May 1931Allowed
Nandalal Mukherji Vs Kalipada Mukherji
Calcutta High Court · (1931) 05 CAL CK 0036
High Courts15 May 1931
In Re: Nanda Lal Mukherjee (Lunatic)
Calcutta High Court · AIR 1932 Cal 227 : 136 Ind. Cas. 600
High Courts15 May 1931
Phekan Singh and Another Vs Emperor
Patna High Court · AIR 1931 Patna 345
Evidence Act, 1872 — Section 7Penal Code, 1860 (IPC) — Section 323, 324
High Courts15 May 1931
Gokul Krishna Banerji and Another Vs Secy. of State
Patna High Court · AIR 1932 Patna 134
Land Acquisition Act, 1894 — Section 25(2)Limitation Act, 1963 — Section 11