High Courts15 May 1931Allowed
L. Mahesh Prasad Vs Jagannath Choube and Others
Allahabad High Court · (1931) 05 AHC CK 0027
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,885 of 61,576
High Courts15 May 1931
(Khan) Ali Khan Vs Masihuzzaman Khan
Allahabad High Court · AIR 1932 All 152
Agra Tenancy Act, 1926 — Section 265
High Courts14 May 1931
Matilal Dey Sarkar and Others Vs Kamakshya Charan Dey Sarkar
Calcutta High Court · AIR 1932 Cal 209 : 136 Ind. Cas. 594
Bengal Tenancy Act, 1885 — Section 182
High Courts14 May 1931
Prabashinee Debi Vs Rasiklal Banerji
Calcutta High Court · AIR 1932 Cal 439 : 137 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts14 May 1931
A.K. Tops Vs Karnani Industrial Bank, Ltd.
Calcutta High Court · AIR 1932 Cal 441
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 May 1931Allowed
(Kaviraj) Baroda Kant Sen Vs Court of Wards in charge of Baraon Estate
Allahabad High Court · AIR 1931 All 752
Contract Act, 1872 — Section 37Court of Wards Act — Section 54Limitation Act, 1963 — Section 15(2)
High Courts13 May 1931
Mohitosh Dutta Vs Rai Satish Chandra Chaudhuri and Another
Calcutta High Court · AIR 1932 Cal 203
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Provincial Insolvency Act, 1920 — Section 52
High Courts13 May 1931
Mohan Lal Jha and Others Vs Kameshwar Singh Bahadur of Darbhanga
Patna High Court · AIR 1933 Patna 175
High Courts13 May 1931Dismissed
Ram Lochan Naik and Others Vs (Sri Thakurji) Asthapat Thakurdwara
Allahabad High Court · AIR 1932 All 163 : 136 Ind. Cas. 157
Agra Tenancy Act, 1926 — Section 4
High Courts13 May 1931Dismissed
B. Basdeo Narain Singh and Another Vs Birju Singh and Others
Allahabad High Court · AIR 1932 All 226 : (1931) ILR (All) 1004 : 137 Ind. Cas. 149
High Courts13 May 1931Dismissed
Bishunath Rai Vs Sarju Rai and Others
Allahabad High Court · AIR 1931 All 745 : (1931) ILR (All) 1000
High Courts12 May 1931
Sengoda Goundan and Another Vs Vayyapuri Goundan
Madras High Court · AIR 1932 Mad 129 : 136 Ind. Cas. 48 : (1931) 34 LW 841 : (1931) 61 MLJ 684
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts12 May 1931
Kalastri Mudali and Another Vs Emperor
Madras High Court · AIR 1932 Mad 130 : 136 Ind. Cas. 313
High Courts12 May 1931
Pitambar Laik Vs Mati Lal Laik and Others
Calcutta High Court · AIR 1932 Cal 77
High Courts12 May 1931
Sher Singh Vs Jitendranath Sen
Calcutta High Court · AIR 1931 Cal 607
Criminal Procedure Code, 1898 (CrPC) — Section 253, 492, 494, 495, 526Penal Code, 1860 (IPC) — Section 420
Privy Council12 May 1931
Tirupparankundaram etc., Madura Devasthanams Vs Alikhan Sahib and others
Privy Council · (1931) AIR(PC) 212
Privy Council12 May 1931
Raghubans Narain Singh and others Vs Khub Lal Singh and another
Privy Council · (1931) AIR(PC) 209
High Courts12 May 1931
Kalastri Mudali and Another Vs Rex
Madras High Court · (1931) 34 LW 629 : (1931) 61 MLJ 686
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467
High Courts11 May 1931
Jamunadas Ramjas Vs East Indian Railway Co. Ltd. and Another
Patna High Court · 148 Ind. Cas. 396
Civil Procedure Code, 1908 (CPC) — Section 79, 80Railways Act, 1989 — Section 80