High Courts21 May 1931
Rajatullya Paikar and Others Vs Khuda Karigar and Others
Calcutta High Court · AIR 1931 Cal 709
Criminal Procedure Code, 1898 (CrPC) — Section 72
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,883 of 61,576
High Courts21 May 1931
Deb Lal Singh Deo Vs Nanda Lal Mahata and Another
Patna High Court · 139 Ind. Cas. 579
High Courts21 May 1931
Baijnath Jugelkishore Vs Manindra Chandra Nandi and Another
Patna High Court · AIR 1931 Patna 436
Limitation Act, 1963 — Article 142, 144
High Courts21 May 1931
Sm. Purnima Debya and Another Vs Nand Lal Ojha and Others
Patna High Court · AIR 1932 Patna 105
Chotanagpur Tenancy Act, 1908 — Section 111(1), 83(1)Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 May 1931
Supan Sahu Vs Tulsi Singh
Patna High Court · AIR 1932 Patna 143
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A, 12A(1)(a), 12A(3)
Privy Council21 May 1931
Imperial Bank of India Vs Bengal National Bank, Limited (in liquidation)
Privy Council · (1931) AIR(PC) 245
High Courts20 May 1931
Najibulla Sardar Vs Harimohan Mitra
Calcutta High Court · AIR 1932 Cal 481
Specific Relief Act, 1877 — Section 10
High Courts20 May 1931
Krishna Nandi Vs Lokenath Mookerjee and Others
Calcutta High Court · AIR 1932 Cal 300
Limitation Act, 1963 — Article 142
High Courts20 May 1931
Saraj Bhusan Ghosh and Others Vs Debendra Nath Ghosh and Others
Calcutta High Court · AIR 1932 Cal 308 : 137 Ind. Cas. 302
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1908 — Article 181
High Courts20 May 1931
Brijbhusan Pande and Others Vs Ramjanam Kuer
Patna High Court · AIR 1932 Patna 324
Negotiable Instruments Act, 1881 (NI) — Section 118, 20Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 May 1931
Basant Lal Ramjidas Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 103
Income Tax Act, 1961 — Section 66(2)
High Courts20 May 1931
Khitnarain Sahi and Others Vs Surju Seth and Others
Patna High Court · AIR 1931 Patna 364
Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts20 May 1931
Ramlakhan Chaudhury Vs Emperor
Patna High Court · AIR 1932 Patna 126
Penal Code, 1860 (IPC) — Section 147, 148, 304
Privy Council20 May 1931
Janaki Nath Roy and others Vs Dina Nath Kundu and others
Privy Council · (1931) AIR(PC) 207
High Courts19 May 1931
Superintendent and Remembrancer of Legal Affairs Vs Purna Chandra Das and Others
Calcutta High Court · AIR 1931 Cal 533
Criminal Procedure Code, 1898 (CrPC) — Section 423Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 102B, 201, 302
High Courts19 May 1931
Niwasilal Modi and Others Vs Routhmull
Calcutta High Court · AIR 1931 Cal 532
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
High Courts19 May 1931
Surendra Nath Bhattacharjee Vs Police Sergeant and Others
Calcutta High Court · AIR 1932 Cal 121
Criminal Procedure Code, 1898 (CrPC) — Section 197, 202
High Courts19 May 1931
Abdul Hakim Khan Chaudhuri Vs Emperor
Calcutta High Court · AIR 1932 Cal 511
Criminal Procedure Code, 1898 (CrPC) — Section 475Penal Code, 1860 (IPC) — Section 384
High Courts19 May 1931
Mt. Budha Kuer Vs Mt. Sahodra Kuer and Others
Patna High Court · AIR 1931 Patna 367