High Courts02 Jun 1931
Jnanadasundari Shaha Vs Madhabchandra Mala
Calcutta High Court · AIR 1932 Cal 482
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,882 of 61,576
High Courts02 Jun 1931
Hem Chandra Bag Vs Rasik Chandra Das
Calcutta High Court · 150 Ind. Cas. 762
Transfer of Property Act, 1882 — Section 35
High Courts02 Jun 1931
Mukhdeo Singh and Another Vs Harakh Narayan Singh and Others
Patna High Court · AIR 1931 Patna 285
Limitation Act, 1963 — Article 132, 132 Schedule 1, 182
High Courts02 Jun 1931
Sachindra Mohan Ghose Vs Ramjash Agarwalla
Patna High Court · AIR 1932 Patna 97
Registration Act, 1908 — Section 17, 17(2)(vi)
High Courts02 Jun 1931
Ram Bilas Singh and Another Vs Birich Singh and Others
Patna High Court · AIR 1932 Patna 60
High Courts02 Jun 1931Dismissed
Gauri Shankar Prasad Vs Sita Ram Sah and Others
Allahabad High Court · (1931) 06 AHC CK 0040
High Courts02 Jun 1931Disposed Of
Kunwar Mohammad Abdul Jalil Khan Vs Kunwar Mohammad Abdus Salam Khan
Allahabad High Court · AIR 1932 All 178
Agra Tenancy Act, 1926 — Section 225Civil Procedure Code, 1908 (CPC) — Section 34Transfer of Property Act, 1882 — Section 36
High Courts01 Jun 1931
Wahid Ali Vs Emperor
Calcutta High Court · AIR 1932 Cal 523
Penal Code, 1860 (IPC) — Section 368
High Courts26 May 1931Allowed
Rajkumar Pal Vs Janabali Mia
Calcutta High Court · (1931) 05 CAL CK 0016
High Courts26 May 1931Disposed Of
Puttu Lal Vs Emperor
Allahabad High Court · AIR 1931 All 629 : (1932) ILR (All) 5
High Courts25 May 1931
Secy. of State Vs Dhokalmal Mahadeb Lal
Calcutta High Court · AIR 1931 Cal 734a
High Courts25 May 1931
In Re: Ram Dayal De
Calcutta High Court · AIR 1932 Cal 1
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Letters Patent Act, 1865 — Section 37
High Courts25 May 1931
Raj Kumar Pal Vs Janab Ali Mia and Others
Calcutta High Court · (1931) 05 CAL CK 0017
High Courts22 May 1931
Tamluk Trading and Manufacturing Co., Ltd. Vs Nabadwipchandra Nandi
Calcutta High Court · AIR 1932 Cal 542
High Courts22 May 1931
Sashadhar Acharjya Vs Sir Charles Tegart
Calcutta High Court · AIR 1932 Cal 229
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts22 May 1931Dismissed
In Re: In the matter of Sasadhar Acharjya and Another
Calcutta High Court · (1931) 05 CAL CK 0015
High Courts22 May 1931
Ganga Charan Dhar Vs Satkari Lal Dey and Another
Calcutta High Court · AIR 1932 Cal 113
High Courts22 May 1931
Hara Kishore Vs Iswar Chandra De and Others
Calcutta High Court · AIR 1932 Cal 339
High Courts22 May 1931
Prithvi Chand Vs Satya Kinkar Das
Patna High Court · AIR 1932 Patna 168
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts21 May 1931
Padampat Singhanya and Others Vs Narayandas Jhunjhunwalla and Others
Calcutta High Court · AIR 1932 Cal 444 : 137 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 92