High Courts30 Mar 1931Dismissed
Sheobans Rai Vs Shah Madho Lal
Allahabad High Court · AIR 1931 All 662 : (1931) ILR (All) 776 : 136 Ind. Cas. 78
JUDGMENT DATABASE
Search 12,31,252 Indian judgments.
12,31,252 judgments in All Courts · page 58,881 of 61,563
High Courts28 Mar 1931Dismissed
Secretary of State for India Vs The Hindustan Co-Operative Society, Limited
Bombay High Court · (1931) 33 BOMLR 1006
Land Acquisition Act, 1894 — Section 26(2), 54
High Courts27 Mar 1931Allowed
Mst. Srimat Jiwan Devi and others Vs Gauri Shanker Prasad and others
Allahabad High Court · (1931) 03 AHC CK 0054
Agra Pre-emption Act, 1922 — Section 14, 15Agra Pre-emption Act, 1922 — Section 14, 15Agra Pre-emption Act, 1922 — Section 14, 15
High Courts26 Mar 1931
Flossie O. Cohen Vs Obediah Aaron Cohen and Others
Calcutta High Court · AIR 1932 Cal 350
Succession Act, 1925 — Section 127
High Courts26 Mar 1931
H.B. Spiers Vs Johiuddin
Calcutta High Court · AIR 1932 Cal 461
Motor Vehicles Act, 1988 — Section 16
High Courts26 Mar 1931
Radhakissen Chamaria Vs Durgaprasad Chamaria
Calcutta High Court · AIR 1932 Cal 328
Evidence Act, 1872 — Section 92
High Courts26 Mar 1931
Fate Chand Bokaria and Others Vs Nagendra Kishore Roy Choudhury and Others
Calcutta High Court · AIR 1931 Cal 790
High Courts26 Mar 1931
Parsotim Thakur Vs Lal Mohar Thakur
Bombay High Court · (1931) 33 BOMLR 1015
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107Transfer of Property Act, 1882 — Section 72
Privy Council26 Mar 1931
Parsotim Thakur and others Vs Lal Mohar Thakur and others
Privy Council · (1931) AIR(PC) 143
High Courts26 Mar 1931
Subbarathnammal Vs Seshachalam Naidu
Madras High Court · AIR 1931 Mad 773 : (1931) ILR (Mad) 759 : (1931) 34 LW 171 : (1931) 61 MLJ 219
Guardians and Wards Act, 1890 — Section 39
High Courts26 Mar 1931
The Rajah of Vizianagram Vs Padala Appalaswami and Others
Madras High Court · AIR 1931 Mad 714 : (1931) ILR (Mad) 924 : (1931) 34 LW 259 : (1931) 61 MLJ 434
Madras Estates Land Act, 1908 — Section 135
High Courts25 Mar 1931
D. Seshadri Aiyangar Vs Thambu Narasimhachari and Others
Madras High Court · AIR 1932 Mad 532 : 140 Ind. Cas. 28 : (1932) 36 LW 408
High Courts25 Mar 1931
Emperor Vs Karimuddi Sheikh and Others
Calcutta High Court · AIR 1932 Cal 375
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts25 Mar 1931Allowed
Nabi Mahomed Vs Bhagwat Prasad Shukul and Others
Allahabad High Court · AIR 1932 All 33
Easements Act, 1882 — Section 60
High Courts25 Mar 1931
Ramalinga Sethupathi Ambalam Vs Andiappan Ambalam
Madras High Court · AIR 1931 Mad 717 : (1931) ILR (Mad) 980 : (1931) 34 LW 99 : (1931) 61 MLJ 424
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts25 Mar 1931
Gadde Sitayya and Another Vs Gadde Kotayya and Others
Madras High Court · AIR 1932 Mad 71 : (1931) 34 LW 669
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts24 Mar 1931
Paul De Flondor Vs Emperor
Calcutta High Court · AIR 1931 Cal 528
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 408, 420