High Courts20 Jun 1931Allowed
Rai Rajendra Kumar Ghose Bahadur and Others Vs Rajendra Nath Mondal
Calcutta High Court · (1931) 06 CAL CK 0007
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,879 of 61,576
High Courts19 Jun 1931
Superintendent and Remembrancer of Legal Affairs Vs J.J. Andrews
Calcutta High Court · AIR 1931 Cal 639
Factories Act, 1948 — Section 26
High Courts19 Jun 1931
Kamakhya Narain Singh Vs Kiran Chandra Mukerji and Others
Patna High Court · AIR 1932 Patna 195
Transfer of Property Act, 1882 — Section 45
High Courts19 Jun 1931
Kumar Kamakeya Narain Singh Vs Kiran Chandra Mukerji and Others
Patna High Court · 139 Ind. Cas. 143
Transfer of Property Act, 1882 — Section 45
High Courts19 Jun 1931Allowed
Muhammad Bashir Vs Emperor
Allahabad High Court · (1931) 06 AHC CK 0041
High Courts19 Jun 1931Allowed
Wali Mohammad Khan Vs Ishak Ali. Khan and others
Allahabad High Court · (1931) 06 AHC CK 0031
High Courts19 Jun 1931Dismissed
Mohammad Basir and Another Vs Emperor
Allahabad High Court · (1931) 06 AHC CK 0030
High Courts19 Jun 1931Allowed
Ali Muhammad Khan Vs Ishaq Ali Khan and Others
Allahabad High Court · (1931) 06 AHC CK 0011
High Courts18 Jun 1931
Nagenbala Dasee Vs Sridam Mahato and Others
Calcutta High Court · AIR 1933 Cal 69
Bengal Tenancy Act, 1885 — Section 113, 29Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jun 1931
Abdul Hamid Sardar Vs Bijoy Chand Mahatap and Others
Calcutta High Court · AIR 1932 Cal 108 : 136 Ind. Cas. 472
Bengal Patni Taluks Regulation, 1819 — Section 14Contract Act, 1872 — Section 69
High Courts18 Jun 1931
Heramba Chandra Maitra Vs Jyotish Chandra Sinha and Others
Calcutta High Court · AIR 1932 Cal 579
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts18 Jun 1931
Jagannath Prasad Vs Mt. Jamuna Bai and Others
Allahabad High Court · AIR 1932 All 263
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jun 1931
Mt. Hamidan Bibi Vs Nanhe Mal and Another
Allahabad High Court · (1931) 06 AHC CK 0005
High Courts16 Jun 1931
In Re: Sheik Kalesha
Madras High Court · (1931) 34 LW 388 : (1932) 62 MLJ 71
Penal Code, 1860 (IPC) — Section 302
High Courts16 Jun 1931
Sukh Chand Haldar and Others Vs Jajneswar Mandal and Others
Calcutta High Court · AIR 1932 Cal 135
Bengal Tenancy Act, 1885 — Section 12, 48H
High Courts16 Jun 1931
Akbarally A. Adamji Peerbhoy Vs Mahomedally Adamji Peerbhoy
Bombay High Court · AIR 1932 Bom 356 : (1932) 34 BOMLR 655 : (1933) ILR (Bom) 551
Evidence Act, 1872 — Section 114Government of India Act, 1915 — Section 112
High Courts16 Jun 1931
Balkishan and Another Vs Mt. Bundia and Others
Allahabad High Court · AIR 1932 All 246 : 136 Ind. Cas. 567
Transfer of Property Act, 1882 — Section 82
High Courts16 Jun 1931
Ganga Ram Chaudhari Vs Mt. Mutesra
Allahabad High Court · (1931) 06 AHC CK 0003
High Courts15 Jun 1931
Raja Reshee Case Law Vs Jarilal Mahapatra and Others
Calcutta High Court · AIR 1933 Cal 293
Bengal Tenancy Act, 1885 — Section 26F
High Courts15 Jun 1931
Ramcharitar Panday and Others Vs Basgit Rai and Others
Patna High Court · AIR 1932 Patna 9
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(c)(4)