High Courts24 Jun 1931
Sumermull Surena Vs Bansilal Abirchand
Calcutta High Court · AIR 1932 Cal 310 : 137 Ind. Cas. 299
Presidency Towns Insolvency Act, 1909 — Section 33(2)(d)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,878 of 61,576
High Courts24 Jun 1931
Aminaddin Munshi Vs Tajaddin and Others
Calcutta High Court · AIR 1932 Cal 538
High Courts24 Jun 1931Dismissed
Indrajit Partap Vs Shewak Rai
Allahabad High Court · AIR 1932 All 149 : (1932) ILR (All) 89
Agra Tenancy Act, 1926 — Section 132
High Courts24 Jun 1931Allowed
Sahu Kalyan Das Vs Municipal Board
Allahabad High Court · AIR 1932 All 158 : (1932) ILR (All) 112
High Courts24 Jun 1931Dismissed
Madho Singh and Another Vs Lala Keshab Deo and Another
Allahabad High Court · AIR 1931 All 656 : 136 Ind. Cas. 375
High Courts23 Jun 1931
In Re: Ananda Lal Chakrabutty and Others
Calcutta High Court · AIR 1932 Cal 346 : 137 Ind. Cas. 469
Land Acquisition Act, 1894 — Section 8
High Courts23 Jun 1931
Rajani Mandal Vs Digindra Mohan Biswas
Calcutta High Court · AIR 1932 Cal 440 : 137 Ind. Cas. 788
Limitation Act, 1963 — Section 20
High Courts23 Jun 1931
Inder Mahton and Others Vs Ramkishun Missir and Others
Patna High Court · AIR 1931 Patna 409
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts23 Jun 1931
Balzor Singh Vs Raghunandan Singh
Allahabad High Court · AIR 1932 All 548 : (1932) ILR (All) 85 : 137 Ind. Cas. 191
High Courts22 Jun 1931
Sashadhar Acharjya Vs Charles Tegart
Calcutta High Court · AIR 1932 Cal 394
Letters Patent Act, 1865 — Clause 24
High Courts22 Jun 1931
In Re: S.S. Shirke
Bombay High Court · (1931) 33 BOMLR 1177
Bombay Primary Education Act, 1923 — Section 9(1)Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts22 Jun 1931
Subhag Ahir Vs Emperor
Patna High Court · AIR 1932 Patna 152
Penal Code, 1860 (IPC) — Section 182, 211, 377
Privy Council22 Jun 1931
Kishun Prasad Pandey and others Vs Durga Prasad Thakur and others
Privy Council · (1931) AIR(PC) 231
High Courts22 Jun 1931Dismissed
Balkishan Das and Others Vs Bachan Pandey
Allahabad High Court · (1932) ILR (All) 68 : 136 Ind. Cas. 561
Registration Act, 1908 — Section 77Registration Act, 1908 — Section 77Registration Act, 1908 — Section 77
High Courts22 Jun 1931Dismissed
Ganga Kalwar Vs Beni Madho Prasad Singh
Allahabad High Court · AIR 1932 All 52 : (1932) ILR (All) 82
High Courts22 Jun 1931Partly Allowed
(Kunwar) Muhammad Abdul Jalil Khan Vs (K.B. Nawab Muhammad) Ubaid Ullah Khan
Allahabad High Court · (1931) 06 AHC CK 0028
High Courts22 Jun 1931Dismissed
Bal Kishen Das and Others Vs Bechan Pandey
Allahabad High Court · (1931) 06 AHC CK 0019
High Courts22 Jun 1931
(Bohra) Ganga Nath and Others Vs Kunwar Zalim Singh and Another
Allahabad High Court · (1931) 06 AHC CK 0010