High Courts01 Jul 1931
Emperor Vs J.A. Finan
Bombay High Court · (1931) 33 BOMLR 1182
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 76
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,876 of 61,576
High Courts01 Jul 1931
Radha Ballab and Another Vs Deoki Nandan and Others
Allahabad High Court · (1931) 07 AHC CK 0015
High Courts01 Jul 1931
Ganpatji and Another Vs Hanuman Singh
Allahabad High Court · AIR 1932 All 196 : (1932) ILR (All) 125
Evidence Act, 1872 — Section 35
High Courts30 Jun 1931
K.R. Bhat Vs Emperor
Bombay High Court · AIR 1931 Bom 517
Criminal Procedure Code, 1898 (CrPC) — Section 192, 347
High Courts30 Jun 1931
Khowaz Ali Vs Sayed Mia and Others
Calcutta High Court · AIR 1933 Cal 284
Bengal Village Self-Government Act, 1919 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts30 Jun 1931
Prayag Shaha Saheb Ram Vs Dwijapada Roy and Another
Calcutta High Court · AIR 1932 Cal 623
High Courts30 Jun 1931
Krishna Chandra Roy Vs Surendra Nath Bandopadhya and Others
Calcutta High Court · AIR 1932 Cal 385 : 137 Ind. Cas. 696
Cess Act, 1880 — Section 50
High Courts30 Jun 1931
Sultan Miya Vs Ajibakhatoon Bibi and Others
Calcutta High Court · AIR 1932 Cal 497
High Courts30 Jun 1931Dismissed
Sm. Taltan Bibi and Others Vs Mohadeb Mondol and Others
Calcutta High Court · (1931) 06 CAL CK 0028
High Courts30 Jun 1931
Seamuddin Molla and Others Vs Mohadeb Mondal and Others
Calcutta High Court · AIR 1933 Cal 264
Bengal Tenancy Act, 1885 — Section 48, 48(a)
High Courts30 Jun 1931
Ramadhar Rai and Others Vs Subedar Pathak
Patna High Court · AIR 1932 Patna 205
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jun 1931
T. Smith and Another Vs Kailash Chandra Chakravarty and Others
Patna High Court · AIR 1932 Patna 199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts30 Jun 1931Partly Allowed
Hira Vs Gaya and Others
Allahabad High Court · (1931) 06 AHC CK 0036
High Courts30 Jun 1931Dismissed
Bhairo Lohar and Others Vs Sh. Abdul Wahab and Others
Allahabad High Court · (1931) 06 AHC CK 0029
High Courts30 Jun 1931Disposed Of
Hon''ble Raja Moti Chand C. I. E. and Another Vs The British India Corporation Ltd. Cawnpore and Others
Allahabad High Court · (1931) 06 AHC CK 0026
High Courts30 Jun 1931
Md. Fazihzzaman Vs Anwar Husain
Allahabad High Court · AIR 1932 All 314
Transfer of Property Act, 1882 — Section 111(a)
High Courts29 Jun 1931Dismissed
Hari Pada Dutta Vs Joy Gopal Mukherjee
Calcutta High Court · (1931) 06 CAL CK 0003
High Courts29 Jun 1931
Ganpatrao Khandero Vijaykar Vs Vasantrao Ganpatrao Vijaykar
Bombay High Court · AIR 1932 Bom 588 : (1932) 34 BOMLR 1371
High Courts29 Jun 1931Dismissed
Dattatraya Pandurang Gosavi Vs Lakshman Mahadev Pohekar
Bombay High Court · AIR 1932 Bom 15 : (1931) 33 BOMLR 1418 : 136 Ind. Cas. 161
Bombay Pleaders Act, 1920 — Section 20(a)
Privy Council29 Jun 1931
Venkat Rao and another Vs Namdeo and others
Privy Council · (1931) AIR(PC) 285