High Courts07 Jul 1931
Sashadhar Acharjya and Another Vs Charles Tegart and Others
Calcutta High Court · AIR 1932 Cal 123 : 137 Ind. Cas. 674 : 136 Ind. Cas. 598
Letters Patent Act, 1865 — Section 29
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,875 of 61,576
High Courts07 Jul 1931
N.W. Ry. Co. and Others Vs Dwarka Ram Srikishun Ram
Patna High Court · AIR 1931 Patna 393
Civil Procedure Code, 1908 (CPC) — Section 79, 80Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Jul 1931Dismissed
Jotindra Nath Roy Vs Nagendra Nath Roy
Bombay High Court · (1931) 33 BOMLR 1411
High Courts06 Jul 1931
(Syed Shah) Muhammad Kazim Vs (Syed) Abi Saghir and Others
Patna High Court · AIR 1932 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Jul 1931
Syed Shah Muhammad Kazim Vs Syed Abi Saghir and Others
Patna High Court · 136 Ind. Cas. 417
Civil Procedure Code, 1908 (CPC) — Section 2, 92
High Courts06 Jul 1931
Ganga Ram Gulraj Ram Vs Muktiram Marwari and Others
Patna High Court · AIR 1931 Patna 405
Civil Procedure Code, 1908 (CPC) — Section 73
Privy Council06 Jul 1931
E.P. Mohamed Noordin Vs S.E.S. Abdul Kareem and Co. and another
Privy Council · (1931) AIR(PC) 272
Privy Council06 Jul 1931
Jotindra Nath Roy Vs Nagendra Nath Roy and another
Privy Council · (1931) AIR(PC) 268
High Courts06 Jul 1931Dismissed
Jangi Singh Vs Gudri Singh and Another
Allahabad High Court · AIR 1932 All 365 : 140 Ind. Cas. 12
Evidence Act, 1872 — Section 108
High Courts06 Jul 1931
L. Lachmi Narain Vs Pearey Lal and Another
Allahabad High Court · AIR 1932 All 468
High Courts06 Jul 1931
Musammat Munni Bibi alias Ambika Dei and Another Vs Tirloki Nath and Others
Allahabad High Court · (1931) 07 AHC CK 0004
High Courts06 Jul 1931
Mt. Munni Bibi and Another Vs Triloki Nath and Others
Allahabad High Court · (1931) 07 AHC CK 0002
High Courts03 Jul 1931
Rustomji and Ginwala Vs Fazal Rahim
Bombay High Court · AIR 1932 Bom 378 : (1932) 34 BOMLR 670
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10
High Courts03 Jul 1931
Chedi Vs Emperor
Allahabad High Court · AIR 1932 All 187 : 140 Ind. Cas. 116
Uttar Pradesh Excise Act, 1910 — Section 60(a)
High Courts03 Jul 1931
Secretary of State Vs Basant Rai and Others
Allahabad High Court · AIR 1932 All 317 : 140 Ind. Cas. 27
High Courts02 Jul 1931Dismissed
Musammat Siddiq-Un-Nisa Bibi Vs Nizam Uddin Khan and Others
Allahabad High Court · (1932) ILR (All) 128 : 137 Ind. Cas. 219
Guardians and Wards Act, 1890 — Section 19, 25Guardians and Wards Act, 1890 — Section 19, 25Guardians and Wards Act, 1890 — Section 19, 25
High Courts02 Jul 1931Allowed
Ram Kishan and Another Vs (Radehy Lal) Gopinath and Others
Allahabad High Court · (1931) 07 AHC CK 0037
High Courts02 Jul 1931Dismissed
Mt. Siddiqunnisa Bibi Vs Nizamuddin Khan and Others
Allahabad High Court · AIR 1932 All 215
Guardians and Wards Act, 1890 — Section 19, 25
High Courts02 Jul 1931
Ram Kishen and Another Vs Radhey Lal and Others
Allahabad High Court · (1931) 07 AHC CK 0019
High Courts01 Jul 1931
Gulabbai Babura Parkar Vs Sergeant J.A. Finan
Bombay High Court · (1931) ILR (Bom) 770
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 105, 27, 342, 363, 499