High Courts13 Jul 1931
Ayyasami Chetty Vs The Official Receiver
Madras High Court · AIR 1932 Mad 63 : (1931) 34 LW 735 : (1931) 61 MLJ 719
Provincial Insolvency Act, 1920 — Section 75
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,874 of 61,576
High Courts13 Jul 1931
Ramji Das Mahant Bavajee, Matathipathi of Udasi Mutt Vs Kumarakalathi Mudali and Others
Madras High Court · (1931) 34 LW 795 : (1931) 61 MLJ 710
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts10 Jul 1931
Lal Mohan Dhupi and Another Vs Ram Lakhmi Dassya and Others
Calcutta High Court · AIR 1932 Cal 271 : 137 Ind. Cas. 46
Specific Relief Act, 1877 — Section 47
High Courts10 Jul 1931
Gostha Behari Dey Vs Indra Chandra Dey and Others
Calcutta High Court · AIR 1933 Cal 144
High Courts10 Jul 1931
S. Wazir Mohammad Vs Bengal Nagpur Ry. Co. Ltd. and Another
Calcutta High Court · AIR 1932 Cal 492
High Courts10 Jul 1931
Doyal Sarkar Vs Tari Deshi and Others
Calcutta High Court · AIR 1932 Cal 303
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Jul 1931
Abdul Gafur and Others Vs Mahammad Mirza
Calcutta High Court · AIR 1931 Cal 645
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 504
High Courts10 Jul 1931Dismissed
Ramlal Hariram Vs Ratanlal Balchand
Bombay High Court · AIR 1932 Bom 99 : (1931) 33 BOMLR 1466 : 136 Ind. Cas. 504
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts10 Jul 1931Dismissed
Lila Vs Mahange and Others
Allahabad High Court · (1931) 07 AHC CK 0028
High Courts09 Jul 1931Dismissed
Shambhusing Sujansing Thakor Vs Manual Vadilal Gandhi
Bombay High Court · AIR 1932 Bom 47 : (1931) 33 BOMLR 1457
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts08 Jul 1931
Bhimaji Bhibhutmal Vs Chunilal Javerchand
Bombay High Court · AIR 1932 Bom 344 : (1932) 34 BOMLR 683 : (1933) ILR (Bom) 623
Provincial Insolvency Act, 1920 — Section 29
High Courts08 Jul 1931
Haji Ahmed Haji Ibrahim Vs Abdulhussein Tayaballi
Bombay High Court · AIR 1932 Bom 40 : (1931) 33 BOMLR 1433 : (1931) ILR (Bom) 779
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Jul 1931
Nibaran Chandra Mukerjee Vs Rai Harendra Lal Bahadur and Others
Calcutta High Court · AIR 1932 Cal 446 : 138 Ind. Cas. 157
Land Registration Act, 1876 — Section 4
High Courts08 Jul 1931
Ashutosh Gangopadhya and Another Vs Sarojini Saha Chaudhurani and Another
Calcutta High Court · AIR 1932 Cal 205 : 136 Ind. Cas. 479
Land Registration Act, 1876 — Section 68
High Courts08 Jul 1931
Mahammad Raja Mia Vs Naderajjama Mia
Calcutta High Court · AIR 1932 Cal 53
Contract Act, 1872 — Section 16, 74
High Courts08 Jul 1931
Bhicumchand Chururia Vs Deepchand Doogar
Calcutta High Court · AIR 1932 Cal 67
Presidency Small Cause Courts Act, 1882 — Section 37Specific Relief Act, 1877 — Section 42
High Courts08 Jul 1931Dismissed
Keshav Jagannath Dikshit Vs Gangadhar Yadneshwar Dikshit
Bombay High Court · (1931) 33 BOMLR 1443
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Jul 1931
Shivsangappa Irsangappa Kuppasad Vs Muchkhandeppa Irsangappa Kuppasad
Bombay High Court · AIR 1932 Bom 160 : (1931) 33 BOMLR 1437 : (1932) ILR (Bom) 8
Bombay Civil Courts Act, 1869 — Section 25
High Courts08 Jul 1931Allowed
Nathu Lal Vs Raghubir Singh
Allahabad High Court · (1931) 07 AHC CK 0023
High Courts07 Jul 1931
Sailendra Nath Palit Vs Syed Hade Kaza
Calcutta High Court · AIR 1932 Cal 356
Registration Act, 1908 — Section 17