High Courts22 Jul 1931
Rm. V. Vaithinatha Aiyar and Others Vs Kochi S. Vaithinatha Aiyar and Another
Madras High Court · (1931) 61 MLJ 544
Provincial Insolvency Act, 1920 — Section 16
JUDGMENT DATABASE
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12,31,517 judgments in All Courts · page 58,872 of 61,576
High Courts22 Jul 1931
Rm. V. Vaithianatha Aiyar and Others Vs Kochi S. Vaithianatha Aiyar and Another
Madras High Court · AIR 1932 Mad 112 : (1931) 34 LW 799
Provincial Insolvency Act, 1920 — Section 16
High Courts21 Jul 1931Dismissed
Sakarbhai Hukamchand Vs Ramniklal Keshavlal
Bombay High Court · AIR 1932 Bom 328 : (1932) 34 BOMLR 709
High Courts21 Jul 1931
In Re: Sadaram Puranchand
Calcutta High Court · AIR 1931 Cal 729
Income Tax Act, 1961 — Section 22(2)
High Courts21 Jul 1931
Bhola Nath Chatterjee Vs Maharajadhiraj of Burdwan and Others
Calcutta High Court · AIR 1932 Cal 265 : 137 Ind. Cas. 430
Bengal Tenancy Act, 1885 — Section 174
High Courts21 Jul 1931
Digamber Singh Vs Lengra Manjhi
Patna High Court · AIR 1933 Patna 52
Chotanagpur Tenancy Act, 1908 — Section 258, 64, 65
High Courts21 Jul 1931
Goberdhan Gorain Vs Shibakali and Others
Patna High Court · AIR 1932 Patna 257
Chotanagpur Tenancy Act, 1908 — Section 139, 139A
High Courts21 Jul 1931
Amirchand and Others Vs Moti Pande and Others
Patna High Court · AIR 1931 Patna 434
High Courts21 Jul 1931Dismissed
Hafiz Shaikh Fazlur Rahman Vs Haji Abdulla and Others
Allahabad High Court · (1931) 07 AHC CK 0038
High Courts21 Jul 1931
Lakhmi Chand Vs Mt. Anandi
Allahabad High Court · AIR 1933 All 130
Evidence Act, 1872 — Section 50
High Courts21 Jul 1931
(Hafiz Sheikh) Fazlur Rahaman Vs Haji Abdaullah and Others
Allahabad High Court · (1931) 07 AHC CK 0001
High Courts21 Jul 1931
In Re: Sundaram Aiyar
Madras High Court · (1932) ILR (Mad) 256 : (1931) 34 LW 380 : (1931) 61 MLJ 915
Penal Code, 1860 (IPC) — Section 395
High Courts20 Jul 1931
Mahomed Haji Hamed Vs Pirojshaw R. VakHaria and Co.
Bombay High Court · AIR 1932 Bom 341 : (1932) 34 BOMLR 697
Arbitration Act, 1899 — Section 4(b)
High Courts20 Jul 1931
Mahomed Hajihamed and Others Vs Pirojshaw R. VakHaria and Co.
Bombay High Court · 138 Ind. Cas. 337
Bombay Cotton Contracts Act, 1932 — Section 3, 5
High Courts20 Jul 1931
Narku Mahton and Others Vs (Kumar) Kamakhya Narayan Singh
Patna High Court · AIR 1932 Patna 217
High Courts20 Jul 1931
The Municipal Council Vs Sangsali Vasudeva Rao
Madras High Court · AIR 1931 Mad 808 : (1932) ILR (Mad) 207 : (1931) 34 LW 719 : (1931) 61 MLJ 642
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Jul 1931
K.C. Mukerjee Vs Ainaddin and Others
Calcutta High Court · AIR 1932 Cal 563
Bengal Tenancy Act, 1885 — Section 105
High Courts17 Jul 1931
Sri Chandra Chur Deo Vs Musammat Shyam Kumari
Patna High Court · 139 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Section 47, 50, 53
High Courts17 Jul 1931
Bhudaram Marwari and Others Vs Udai Narayan and Others
Patna High Court · AIR 1932 Patna 12
Contract Act, 1872 — Section 70
High Courts17 Jul 1931
(Sri) Chandra Chur Deo Vs Mt. Shyam Kumari
Patna High Court · AIR 1932 Patna 261
Statute Law Revision Act, 1861 — Section 22, 23