High Courts24 Jul 1931
Nandula Jagannadham Vs Goteti Vigneswaradu (dead) and Others
Madras High Court · AIR 1932 Mad 117 : (1932) ILR (Mad) 216 : (1931) 34 LW 551 : (1931) 61 MLJ 507
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,871 of 61,576
High Courts24 Jul 1931Dismissed
P.M.A.M. Vellaiyappa Chetty Vs Natarajan
Bombay High Court · (1931) 33 BOMLR 1526
High Courts24 Jul 1931
Lachmi Shaw Vs Emperor
Calcutta High Court · AIR 1932 Cal 383 : 137 Ind. Cas. 849
Penal Code, 1860 (IPC) — Section 211
High Courts24 Jul 1931
Registered Jessore Loan Co. Ltd. Vs Shailajanath Roy Chaudhuri
Calcutta High Court · AIR 1932 Cal 689
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 88
High Courts24 Jul 1931
In Re: Shyamapada Bhattacharji and Another
Calcutta High Court · AIR 1932 Cal 370 : 137 Ind. Cas. 434
Legal Practitioners Act, 1879 — Section 14
High Courts24 Jul 1931Dismissed
H.V. Low and Co. Ltd. Vs Raja Bahadur Jyoti Prosad Singh Deo
Bombay High Court · (1931) 33 BOMLR 1544
Specific Relief Act, 1877 — Section 25
High Courts24 Jul 1931
Khantabala Debya and Another Vs Baijnath Marwari and Others
Patna High Court · AIR 1932 Patna 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts24 Jul 1931
Jhingur Raut and Others Vs Emperor
Patna High Court · AIR 1931 Patna 386
Penal Code, 1860 (IPC) — Section 143, 145, 379
Privy Council24 Jul 1931
H.V. Low and Company, Limited Vs Raja Bahadur Jyoti Prosad Singh Deo
Privy Council · (1931) AIR(PC) 299
High Courts24 Jul 1931
Viswanatha Ayyar Vs Chimmukutti Amma and Others
Madras High Court · AIR 1932 Mad 115 : (1931) 34 LW 635
Transfer of Property Act, 1882 — Section 85
High Courts24 Jul 1931
Viswanatha Aiyar Vs Chimmukutti Amma and Others
Madras High Court · (1932) ILR (Mad) 320 : (1932) 62 MLJ 272
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts23 Jul 1931Allowed
Louis Dreyfus and Co. Vs R.A. Arunachala Ayya
Bombay High Court · (1931) 33 BOMLR 1536
High Courts23 Jul 1931
Mahim Chandra Guha Dev Barman Vs Amjad Ali
Calcutta High Court · AIR 1931 Cal 710
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts23 Jul 1931
Abbas Naskar and Another Vs Chairman, District Board and Others
Calcutta High Court · AIR 1933 Cal 81
Privy Council23 Jul 1931
Louis Dreyfus and Co. Vs R. A. Arunachala Ayya
Privy Council · (1931) AIR(PC) 289
High Courts23 Jul 1931
In Re: Official Receiver''s Remuneration
Allahabad High Court · (1931) 07 AHC CK 0013
High Courts22 Jul 1931
Co-operative Hindusthan Bank Ltd. and Another Vs Surendra Nath Dey and Others
Calcutta High Court · AIR 1932 Cal 524 : 138 Ind. Cas. 852
Contract Act, 1872 — Section 176
High Courts22 Jul 1931
Bimala Prasad Kanjilal Vs Harekrishna Rai
Patna High Court · 139 Ind. Cas. 385
Chota Nagpur Tenancy Act, 1808 — Section 67
High Courts22 Jul 1931
Lakshmi Chand Vs L. Behari Lal and Others
Allahabad High Court · (1931) 07 AHC CK 0006
High Courts22 Jul 1931
Kasiram Sowcar Vs Vedachala Chetti
Madras High Court · 137 Ind. Cas. 288 : (1932) 35 LW 103