High Courts04 Aug 1931
Ganesh Chandra Khan and Sons Vs The Corporation of Calcutta
Calcutta High Court · AIR 1933 Cal 117
Calcutta Municipal Act, 1923 — Section 386(1)(a)Criminal Procedure Code, 1898 (CrPC) — Section 243
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,869 of 61,576
High Courts04 Aug 1931
B. Mohanlal and Co. Vs A. Yolibai
Bombay High Court · AIR 1932 Bom 271 : (1932) 34 BOMLR 714
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151
High Courts04 Aug 1931
Thakur Hirday Narayan Singh Vs Rao Maheshwari Prasad Singh
Patna High Court · AIR 1932 Patna 251 : 139 Ind. Cas. 198
Limitation Act, 1908 — Article 182
High Courts04 Aug 1931
Smith Vs Gokul Chandra Chakravarti
Patna High Court · AIR 1932 Patna 234 : 139 Ind. Cas. 74
Succession Act, 1925 — Section 212
High Courts04 Aug 1931
Saligram Singh and Others Vs Baijnath Singh
Patna High Court · AIR 1934 Patna 104
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts04 Aug 1931Dismissed
Ram Karan Singh and Another Vs Ram Das Singh and Others
Allahabad High Court · (1931) 08 AHC CK 0009
High Courts04 Aug 1931
Changat Chatu Nambiar Vs Changat Odayothi Kunhiraman Nambiar
Madras High Court · AIR 1932 Mad 154 : (1931) 34 LW 804
High Courts03 Aug 1931
Sikandar Ali and Another Vs Kushal Chandra Sarma
Calcutta High Court · AIR 1932 Cal 418
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 1931
Carr-Lazarus Phillips and Others Vs Alfred Ernest Mitchell and Others
Calcutta High Court · AIR 1932 Cal 889
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Aug 1931
Mohammad Aijas Ali Khan and Another Vs Basant Rai and Others
Allahabad High Court · AIR 1932 All 665 : (1932) ILR (All) 297
High Courts03 Aug 1931
Subramania Chettiar and Another Vs Sankara Velayudam Chettiar
Madras High Court · AIR 1931 Mad 804 : (1931) 34 LW 689 : (1932) 62 MLJ 479
High Courts03 Aug 1931
Rajagopalaswami Naicken and Others Vs Palaniswami Chettiar alias Ponnuswami Chettiar and Others
Madras High Court · (1932) ILR (Mad) 332 : (1931) 34 LW 961 : (1932) 62 MLJ 93
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts31 Jul 1931
P.V.M. Muhaidin Kader Meera Sahib Maraikkayar Vs P.L.S. Lakshmanan Chettiar and Others
Madras High Court · AIR 1931 Mad 812 : (1932) ILR (Mad) 240 : (1931) 34 LW 633 : (1931) 61 MLJ 931
High Courts31 Jul 1931
Makhan Lal Chaudhury Vs Chandi Nath Majumdar and Others
Calcutta High Court · AIR 1931 Cal 779a
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts31 Jul 1931Allowed
Tara Kumari Vs Chandra Mauleshwar Prasad Singh
Bombay High Court · (1932) 34 BOMLR 222
Contract Act, 1872 — Section 16
Privy Council31 Jul 1931
Tara Kumari Vs Chandra Mauleshwar Prasad Singh
Privy Council · (1931) AIR(PC) 303
High Courts31 Jul 1931
Mariappa Vaikaran Vs K.G. Srinivasa Mudaliar
Madras High Court · AIR 1931 Mad 789
High Courts31 Jul 1931
S.S.A.S. Muttayya Chettiar Vs Periatambi Tevan and Another
Madras High Court · AIR 1931 Mad 784
High Courts31 Jul 1931
Yaddanapudi Lakshmi Narasimham Vs Dorapalli Lakshmipathi and Others
Madras High Court · AIR 1931 Mad 830
High Courts31 Jul 1931
Yanati Venkataraghavamma Vs Byrisetty Singarayya Setty and Others
Madras High Court · AIR 1932 Mad 119 : (1932) ILR (Mad) 205 : 136 Ind. Cas. 47 : (1931) 34 LW 708 : (1931) 61 MLJ 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)