High Courts13 Aug 1931
Bhola Prasad and Others Vs Ramkumar Marwari and Others
Patna High Court · AIR 1932 Patna 231 : 139 Ind. Cas. 13
Civil Procedure Code, 1908 (CPC) — Section 98
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,867 of 61,576
High Courts13 Aug 1931
Dalip Narayan Singh and Another Vs Raghunandan Prasad
Patna High Court · AIR 1932 Patna 184
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Aug 1931
Jagannath Vs Emperor
Allahabad High Court · AIR 1932 All 227 : 140 Ind. Cas. 118
Penal Code, 1860 (IPC) — Section 225B, 99
High Courts13 Aug 1931
Chellam Ayyar Vs G. Subramania Ayyar
Madras High Court · AIR 1932 Mad 414 : 137 Ind. Cas. 792 : (1932) 36 LW 422
High Courts13 Aug 1931
Emperor Vs Varadarajulu Naidu
Madras High Court · 136 Ind. Cas. 314 : (1932) 35 LW 140
High Courts12 Aug 1931
Matilall Kalwar Vs Emperor
Calcutta High Court · AIR 1932 Cal 122 : 140 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 495Evidence Act, 1872 — Section 25
High Courts12 Aug 1931
Rajendra Kumar Roy Vs Bal Govinda Tewari and Another
Calcutta High Court · AIR 1932 Cal 65
Bengal Municipal Act, 1932 — Section 202Calcutta Municipal Act, 1923 — Section 300
High Courts12 Aug 1931
Hooghly - Chinsura Municipality Vs Keshab Chandra Pal
Calcutta High Court · AIR 1933 Cal 347
Bengal Municipal Act, 1884 — Section 273(2)Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts12 Aug 1931
Rajbndar Kumar Roy Vs Bal Govinda Tewari and Another
Calcutta High Court · 136 Ind. Cas. 903
Bengal Municipal Act, 1932 — Section 202Calcutta Municipal Act, 1923 — Section 342
High Courts12 Aug 1931Dismissed
Emperor Vs Jagannath Raghunathdas
Bombay High Court · (1931) 33 BOMLR 1518 : 136 Ind. Cas. 493
Penal Code, 1860 (IPC) — Section 405
High Courts12 Aug 1931
Raghunath Puri and Others Vs Emperor
Patna High Court · AIR 1932 Patna 72
Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 455
High Courts12 Aug 1931
(Peria) Syed Levvai Rowther and Another Vs Syed Ammal
Madras High Court · AIR 1933 Mad 200
High Courts11 Aug 1931
Muthuswami Aiyar Vs Subramania Aiyar
Madras High Court · AIR 1932 Mad 146 : (1931) 34 LW 712 : (1931) 61 MLJ 638
Contract Act, 1872 — Section 70
High Courts11 Aug 1931
Rajendra Nath Das Vs Chairman, Jessore District Board
Calcutta High Court · AIR 1932 Cal 408 : 137 Ind. Cas. 672
High Courts11 Aug 1931
Satya Charan Law and Another Vs Rai Mohan Sil Das and Others
Calcutta High Court · AIR 1932 Cal 436
Bengal Tenancy Act, 1885 — Section 105
High Courts11 Aug 1931
Amulya Chandra Bhaduri Vs Satis Chandra Giri and Others
Calcutta High Court · AIR 1932 Cal 255 : 136 Ind. Cas. 901
High Courts11 Aug 1931
Salubai Ganesh Hatwalne Vs Keshavrao Vasudeo Kortikar
Bombay High Court · AIR 1932 Bom 156 : (1932) 34 BOMLR 83 : (1932) ILR (Bom) 71 : 137 Ind. Cas. 732
Guardians and Wards Act, 1890 — Section 43, 47(i)
High Courts11 Aug 1931
Venkatarama Ayyar Vs Somasundara Vandayar
Madras High Court · AIR 1933 Mad 224(1)
High Courts11 Aug 1931
Sri Raja Sobhanadri Appa Rao Bahadur Vs Sri Raja Parthasarathi Appa Rao Savai Aswa Rao Bahadur and Others
Madras High Court · AIR 1932 Mad 583 : (1932) 35 LW 279 : (1932) 62 MLJ 154
Contract Act, 1872 — Section 45