High Courts24 Aug 1931
Sashi Kantha Acharjee and Others Vs Promode Chandra Roy and Others
Calcutta High Court · AIR 1932 Cal 600
Limitation Act, 1963 — Article 91Transfer of Property Act, 1882 — Section 6(a)(e), 6(b)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,865 of 61,576
High Courts24 Aug 1931
Lakshman Subrao Bijur Vs Babani Soiru Bhandari
Bombay High Court · AIR 1932 Bom 244 : (1932) 34 BOMLR 366
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 6
High Courts24 Aug 1931
Babani Soiroo Patel Vs Dulba Govind Bhandari
Bombay High Court · AIR 1932 Bom 240 : (1932) 34 BOMLR 357 : 137 Ind. Cas. 355
Trusts Act, 1882 — Section 90
High Courts24 Aug 1931Dismissed
Emperor Vs Mohammad Yakub and Others
Allahabad High Court · 137 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337
High Courts24 Aug 1931Dismissed
Mahomed Yakub and Others Vs Emperor
Allahabad High Court · AIR 1932 All 73
Penal Code, 1860 (IPC) — Section 120B
High Courts23 Aug 1931Dismissed
Ram Jatan and Others Vs Bishunath and Others
Allahabad High Court · AIR 1931 All 582
High Courts21 Aug 1931
Ranganatha Ayyangar Vs R. Rajagopala Ayyangar and Others
Madras High Court · AIR 1933 Mad 181
High Courts21 Aug 1931
Pabna Dhana Bhandar Co. Ltd. Vs Promoda Chandra Roy and Others
Calcutta High Court · AIR 1932 Cal 382 : 137 Ind. Cas. 380
High Courts20 Aug 1931
Appaji Waman Kulkarni Vs Motiram Supdu Mahar
Bombay High Court · AIR 1932 Bom 204 : (1932) 34 BOMLR 109 : 137 Ind. Cas. 760
Mamlatdars Court Act, 1906 — Section 5
High Courts20 Aug 1931
Balkrishna Vishvanath Deo Vs Vinayak Narayan Babre
Bombay High Court · AIR 1932 Bom 191 : (1932) 34 BOMLR 113
Trusts Act, 1882 — Section 34
High Courts20 Aug 1931
In Re: The Provident Investment Co. Ltd.
Bombay High Court · AIR 1932 Bom 94 : (1932) ILR (Bom) 92
Income Tax Act, 1961 — Section 10(2)(3)
High Courts20 Aug 1931
Shankar Narayan Timmanna Vs Puttu Bhatta Manju Bhatta
Bombay High Court · AIR 1932 Bom 175 : (1932) 34 BOMLR 125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Common Law Procedure Act, 1852 — Section 222Specific Relief Act, 1877 — Section 42
High Courts19 Aug 1931
In Re: The Saraspur Mills Co. Ltd.
Bombay High Court · AIR 1932 Bom 216 : (1932) 34 BOMLR 104 : (1932) ILR (Bom) 129 : 137 Ind. Cas. 898
Income Tax Act, 1961 — Section 10(2)(vi)
High Courts19 Aug 1931
Lakshman Mahadev Banker Vs Ramchandra Kisan Mohite
Bombay High Court · (1932) 34 BOMLR 117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Transfer of Property Act, 1882 — Section 52
High Courts19 Aug 1931
In Re The Millowners Mutual Insurance Association Ltd.
Bombay High Court · AIR 1932 Bom 104 : (1931) 33 BOMLR 1581 : (1932) ILR (Bom) 119
Income Tax Act, 1922 — Section 10, 6(iv)
High Courts19 Aug 1931
In Re: Bai Sakinaboo
Bombay High Court · (1932) 34 BOMLR 100
Contract Act, 1872 — Section 239Income Tax Act, 1961 — Section 2(14)
High Courts19 Aug 1931
K. Tulsiram Vs Chairman, Municipal Council
Madras High Court · AIR 1932 Mad 90 : (1931) 34 LW 697
Public Health Act, 1875 — Section 247
High Courts19 Aug 1931
Alwar Aiyangar Vs Subramania Dikshathar and Others
Madras High Court · AIR 1932 Mad 169 : 136 Ind. Cas. 337 : (1931) 34 LW 906 : (1931) 61 MLJ 863
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 7, Order 38 Rule 8
High Courts19 Aug 1931
Peruri Appalaraju Vs Peruri Krishnamurthy and Others
Madras High Court · AIR 1932 Mad 182 : (1931) 34 LW 949
High Courts19 Aug 1931
V.K. Kunju Kombi Achan and Another Vs Ammu alias Parvathi Neithiar
Madras High Court · AIR 1932 Mad 31 : (1931) 34 LW 548 : (1931) 61 MLJ 549