JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 58,864 of 61,576

High Courts31 Aug 1931

Balkrishna Sharma Vs Emperor

Allahabad High Court · (1931) 08 AHC CK 0002

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High Courts28 Aug 1931

Alapati Venkataramayya and Others Vs Alapati Nagamma

Madras High Court · AIR 1932 Mad 272 : 136 Ind. Cas. 343 : (1932) 35 LW 233

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High Courts28 Aug 1931

V.E.R. Subbaraya Chettiar and Others Vs Sellamuthu Asari

Madras High Court · AIR 1933 Mad 184

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High Courts28 Aug 1931

Narayandas Sundarlal Rathi Vs Narayandas Harbhagat

Bombay High Court · AIR 1932 Bom 363 : (1932) 34 BOMLR 703

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High Courts28 Aug 1931

Mrs. O.K. Smith Vs Mr. H.P. Smith

Calcutta High Court · AIR 1933 Cal 12

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High Courts28 Aug 1931

Mallappa Yellappa Bennur Vs Nagappa Hanmanta Saler

Bombay High Court · AIR 1932 Bom 230 : 138 Ind. Cas. 204

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 58(c)

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High Courts28 Aug 1931

Konchada Nilakanta Subudhi Vs Sri Sri Sri Ramachandra Deo and Another

Madras High Court · 137 Ind. Cas. 394

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High Courts28 Aug 1931

(Konchada) Nilakanta Subudhi Vs Sri Sri Sri Ramachandra Deo

Madras High Court · AIR 1932 Mad 250 : (1932) 35 LW 161

Bankruptcy Act, 1914 — Section 47(1)

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High Courts28 Aug 1931

Duraiswami Chettiar Vs Abdul Suban Sahib and Abdul Sukur Sahib Company and Others

Madras High Court · AIR 1932 Mad 237 : 137 Ind. Cas. 390 : (1932) 35 LW 148 : (1932) 62 MLJ 234

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High Courts27 Aug 1931

Iswar Lakshmi Janardan Jiu Vs Khitish Chandra Singha

Calcutta High Court · AIR 1932 Cal 419 : 137 Ind. Cas. 864

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High Courts27 Aug 1931

In Re: Andrew, Yule and Co.

Calcutta High Court · AIR 1932 Cal 879 : 140 Ind. Cas. 877

Contract Act, 1872 — Section 38English Sale of Goods Act, 1893 — Section 13Sales of Goods Act, 1893 — Section 35

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High Courts26 Aug 1931Dismissed

Chimanram Motilal Vs Divanchand Govindram

Bombay High Court · AIR 1932 Bom 151 : (1932) 34 BOMLR 26 : (1932) ILR (Bom) 180

Evidence Act, 1872 — Section 91, 92

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High Courts26 Aug 1931Dismissed

Abdul Gafur Gulamsaheb Don Vs Mahomed Mukaram

Bombay High Court · AIR 1932 Bom 77 : (1931) 33 BOMLR 1593

Civil Procedure Code, 1908 (CPC) — Section 145, 47, 55(4)

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High Courts26 Aug 1931

S.R.M.A.R. Ramanathan, Chettiar Vs The Hon'ble Rajah Sir Annamalai Chettiar and Others

Madras High Court · AIR 1931 Mad 825 : (1932) ILR (Mad) 421 : (1931) 34 LW 654 : (1931) 61 MLJ 704

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18(1)

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High Courts25 Aug 1931Dismissed

Maharudrappa Danappa Sonar Vs Lakshman Hanmantappa Jamkhandi

Bombay High Court · AIR 1932 Bom 449 : (1932) 34 BOMLR 212 : 137 Ind. Cas. 583

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High Courts25 Aug 1931

Girish Chandra Mali and Another Vs Girish Chandra Dutta and Others

Calcutta High Court · AIR 1932 Cal 450 : 137 Ind. Cas. 791

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High Courts25 Aug 1931

Mohini Debi Vs Purna Sashi Gupta and Others

Calcutta High Court · AIR 1932 Cal 451

Transfer of Property Act, 1882 — Section 100

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High Courts25 Aug 1931

Sardarmal Seraogi Vs Jaharmal Chiranjilal

Calcutta High Court · AIR 1932 Cal 425

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9

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High Courts25 Aug 1931Allowed

Parashram Madhavrao Bhadanekar Vs The Secretary of State for India

Bombay High Court · AIR 1932 Bom 319 : (1932) 34 BOMLR 129

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 34Limitation Act, 1908 — Article 131, 14

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High Courts24 Aug 1931

Brajendra Kumar Sil Vs Naba Kumar Sil and Others

Calcutta High Court · AIR 1932 Cal 349

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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