High Courts08 Dec 1930
Narayan Meher Vs Dhana Meher
Patna High Court · AIR 1931 Patna 343
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 58,863 of 61,517
High Courts08 Dec 1930Dismissed
Mohan Lal and Another Vs Ram Charan and Another
Allahabad High Court · AIR 1931 All 223
Transfer of Property Act, 1882 — Section 86
High Courts08 Dec 1930
Emperor Vs Bansidhar and Others
Allahabad High Court · AIR 1931 All 262 : (1931) ILR (All) 458
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts08 Dec 1930
Poova Nalingam Servai Vs Veerayi and Others
Madras High Court · AIR 1932 Mad 97
High Courts08 Dec 1930
Poovanalingam Servai Vs Veerayi and Others
Madras High Court · (1931) ILR (Mad) 821 : (1931) 34 LW 933 : (1931) 61 MLJ 399
High Courts07 Dec 1930
Sarjug Singh Vs Deosaran Singh and Another
Patna High Court · AIR 1930 Patna 313
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82(c)
High Courts05 Dec 1930
Dattatraya Govind Shaligram Vs Gopal Sakharam Pandhare
Bombay High Court · (1931) 33 BOMLR 624
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts05 Dec 1930
Emperor Vs Surendra Mohan Maitra and Others
Calcutta High Court · AIR 1931 Cal 616
Legal Practitioners Act, 1879 — Section 13(f), 14
High Courts05 Dec 1930
Md. Ismail Chowdhuri Vs Kali Charan Singh and Others
Calcutta High Court · AIR 1931 Cal 731
High Courts05 Dec 1930
Nawabali Khan Vs Chandrakanta Banerji
Calcutta High Court · AIR 1931 Cal 760
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts05 Dec 1930
Rangildas Vithaldas Vs Burjorji D. Lowji
Bombay High Court · 138 Ind. Cas. 320
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts05 Dec 1930
Bhaichand Saganchand Gujar Vs Krishnaji Vithal Malge
Bombay High Court · (1931) 33 BOMLR 611
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Dec 1930
Sukhdeo Prasad Narayan Singh and Others Vs Madhusudan Prasad Narayan Singh and Others
Patna High Court · AIR 1931 Patna 177
High Courts05 Dec 1930
Ramautar Sah Vs Langat Singh and Others
Patna High Court · AIR 1931 Patna 92
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Stamp Act, 1899 — Article 12 Schedule 1
High Courts05 Dec 1930
In Re: Gur Charan Prasad, Khatri of Benares
Allahabad High Court · AIR 1931 All 421 : (1931) ILR (All) 445
Income Tax Act, 1961 — Section 34Income Tax Act, 1961 — Section 34Income Tax Act, 1961 — Section 34
High Courts05 Dec 1930
In Re: Gurcharan Prasad Khatri
Allahabad High Court · 131 Ind. Cas. 875
Income Tax Act, 1961 — Section 28, 34
High Courts04 Dec 1930
The Public Prosecutor Vs Vadlamudi Satyanarayana and Others
Madras High Court · AIR 1931 Mad 484 : (1932) ILR (Mad) 1025 : 131 Ind. Cas. 844 : (1931) 33 LW 671 : (1931) 61 MLJ 842
High Courts04 Dec 1930
Apparao Baburao Shinde Vs Vithal Govind Padhye
Bombay High Court · (1931) 33 BOMLR 608
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 41 Rule 20
High Courts04 Dec 1930
G.N. Pascal Vs Raj Kishore Mathur
Calcutta High Court · AIR 1931 Cal 521
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 406