High Courts10 Sept 1931Allowed
Sowkabai Pandharinath Rajapurkar Vs Sir Tukojirao Holkar
Bombay High Court · AIR 1932 Bom 128 : (1932) 34 BOMLR 6 : (1932) ILR (Bom) 224 : 137 Ind. Cas. 362
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,862 of 61,576
High Courts10 Sept 1931
Bansilal Motilal Vs Govindlal Bansilal
Bombay High Court · AIR 1932 Bom 439 : (1932) 34 BOMLR 733 : 140 Ind. Cas. 819
High Courts10 Sept 1931
G. Sirur Vs R. Mythili Ammal and Others
Madras High Court · AIR 1932 Mad 170 : 136 Ind. Cas. 45 : (1931) 34 LW 783 : (1931) 61 MLJ 688
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8, Order 41 Rule 10(2)
High Courts09 Sept 1931
Paliyankotan Kuruvan Parambath Veetil Chathu Kutti Nair Vs Kundan Appa and Others
Madras High Court · (1931) 34 LW 786 : (1931) 61 MLJ 852
Contract Act, 1872 — Section 205
High Courts09 Sept 1931
Chathu Kutti Nair Vs Kundan Appa and Others
Madras High Court · AIR 1932 Mad 70 : 136 Ind. Cas. 776
High Courts09 Sept 1931Allowed
Devidatt Ramniranjandas Vs Shriram Narayandas
Bombay High Court · AIR 1932 Bom 291 : (1932) 34 BOMLR 236 : (1932) ILR (Bom) 324 : 137 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Section 21County Courts Act, 1883 — Section 74
High Courts09 Sept 1931Dismissed
Murlidhar Narayandas Gujarathi Vs Parmanand Luchmandas Gujarathi
Bombay High Court · AIR 1932 Bom 190 : (1932) 34 BOMLR 164 : 137 Ind. Cas. 560
Transfer of Property Act, 1882 — Section 51
High Courts08 Sept 1931
Akolla Suryanarayana Rao and Others Vs Dwarapudi Basivireddi and Others
Madras High Court · AIR 1932 Mad 457
High Courts08 Sept 1931
Akella Suryanarayana Rao Pantulu Garu (died) and Another Vs Dwarampudi Basivireddi and Others
Madras High Court · (1932) ILR (Mad) 436 : (1932) 35 LW 490 : (1932) 62 MLJ 533
High Courts07 Sept 1931
Chairman of the Commissioners of the Howrah Municipality Vs Haripada Roy and Others
Calcutta High Court · AIR 1932 Cal 315
Calcutta Municipal Act, 1899 — Section 641
High Courts07 Sept 1931
Nalini Sundari Debya Vs Narendra Chandra Lahiri
Calcutta High Court · AIR 1932 Cal 641
High Courts04 Sept 1931Dismissed
In Re: Manekji Petit Manufacturing Co. Ltd.
Bombay High Court · AIR 1932 Bom 311 : (1932) 34 BOMLR 728 : 140 Ind. Cas. 814
Companies Act, 1913 — Section 230
High Courts04 Sept 1931
T.A. Mahommad Naina Rowther and Others Vs Muhammad Hehiya Rowther and Others
Madras High Court · AIR 1933 Mad 218(1)
High Courts03 Sept 1931
Kambala Sundararajamma Vs P.S. Ramulu Chetty and Others
Madras High Court · AIR 1932 Mad 519 : (1932) 36 LW 414
High Courts03 Sept 1931
Surja Kanta Das Vs Jogendra Nath Dutta
Calcutta High Court · AIR 1932 Cal 381 : 137 Ind. Cas. 378
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Sept 1931
Amalabala Dasi Vs Sarat Kumari Dasi and Another
Calcutta High Court · AIR 1932 Cal 380 : 137 Ind. Cas. 375
High Courts03 Sept 1931Allowed
Hurmat Vs Emperor
Allahabad High Court · AIR 1932 All 109
Uttar Pradesh Municipalities Act, 1916 — Section 307
High Courts03 Sept 1931Dismissed
Emperor Vs Bahadur Singh
Allahabad High Court · AIR 1932 All 58 : (1932) ILR (All) 335 : 136 Ind. Cas. 373
Criminal Procedure Code, 1898 (CrPC) — Section 109, 121
High Courts03 Sept 1931
Emperor Vs Harihar Kalwar
Allahabad High Court · AIR 1932 All 122 : 136 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 514