High Courts29 Sept 1931
In Re: K. Somasundara Mudaliar and Others
Madras High Court · AIR 1932 Mad 171 : 136 Ind. Cas. 319 : (1931) 34 LW 903 : (1932) 62 MLJ 263
Tamil Nadu District Municipalities Act, 1920 — Section 45(1)(c)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,860 of 61,576
High Courts28 Sept 1931Allowed
Chunilal Omkarmal Vs Chaturbhuj Piramal
Bombay High Court · AIR 1932 Bom 206 : (1932) 34 BOMLR 17 : (1932) ILR (Bom) 349
High Courts28 Sept 1931Dismissed
Ramanlal Shantilal Vs Chunilal Damodardas
Bombay High Court · AIR 1932 Bom 163 : (1932) 34 BOMLR 252 : (1932) ILR (Bom) 268 : 137 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts28 Sept 1931Dismissed
H. Scott Vs Jitta Amichand and Co.
Bombay High Court · (1936) 38 BOMLR 529
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
High Courts28 Sept 1931
Upadrasta Latchayya Vs Gudaparti Seethamma and Others
Madras High Court · (1932) 35 LW 322 : (1932) 62 MLJ 350
Specific Relief Act, 1877 — Section 31
High Courts25 Sept 1931Dismissed
Ibrahimbhai Fazalbhai Joomabhai Laljee Vs Yoosuf Ismailbhai Abdullabhai Laljee
Bombay High Court · AIR 1932 Bom 134 : (1932) 34 BOMLR 12 : (1932) ILR (Bom) 237 : 137 Ind. Cas. 456
High Courts23 Sept 1931Allowed
Parbhudas Girdhardas Shah Vs Lallubhai Khushal Mehta
Bombay High Court · AIR 1932 Bom 117 : (1932) 34 BOMLR 35 : 137 Ind. Cas. 710
Evidence Act, 1872 — Section 18
High Courts23 Sept 1931
In Re: Barjorji Framji Bharucha
Bombay High Court · AIR 1932 Bom 196 : (1932) 34 BOMLR 258
Bombay District Police Act, 1890 — Section 51(1)(b)Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts23 Sept 1931
Ramgopal Shriram Vs Shivnarayan Ramdayal
Bombay High Court · AIR 1932 Bom 202 : (1932) 34 BOMLR 203
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts23 Sept 1931
Someshwar Rajaram Bhat Vs Manilal Bhailal Patel
Bombay High Court · AIR 1932 Bom 210 : (1932) 34 BOMLR 206 : 137 Ind. Cas. 603
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts23 Sept 1931
Suppan Chetti Vs Yegnanarayana Ayyar and Others
Madras High Court · AIR 1932 Mad 141 : 136 Ind. Cas. 316 : (1931) 34 LW 921
Registration Act, 1908 — Section 17(2)(11)
High Courts23 Sept 1931
Lakshmanan Chetti Vs R.M.A.R.A.R.R.M. Arunachalam Chettiar and Others
Madras High Court · AIR 1932 Mad 151 : (1931) 34 LW 859
Contract Act, 1872 — Section 70
High Courts23 Sept 1931
P. Krishna Swami Sastri Vs Syed Ahmed and Others
Madras High Court · 136 Ind. Cas. 777 : (1931) 34 LW 993
High Courts22 Sept 1931
In Re: Adamali Mahomedali Nulvala
Bombay High Court · AIR 1932 Bom 580 : (1932) 34 BOMLR 1162
Presidency Towns Insolvency Act, 1909 — Section 13(6)
High Courts22 Sept 1931Dismissed
kashinath and Another Vs Emperor
Allahabad High Court · (1931) 09 AHC CK 0009
High Courts22 Sept 1931
The Municipal Council Vs Kachi Munuswami Mudaliar
Madras High Court · 136 Ind. Cas. 346 : (1932) 62 MLJ 175
High Courts22 Sept 1931
Vijiaraghava Pillai Vs Ponnammal and Others
Madras High Court · AIR 1932 Mad 120 : (1931) 34 LW 967 : (1932) 62 MLJ 131
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts22 Sept 1931
In Re: Kodangi alias Arunachalam Servai
Madras High Court · (1931) 34 LW 858 : (1931) 61 MLJ 860
Penal Code, 1860 (IPC) — Section 211
High Courts21 Sept 1931Allowed
Savitri Ramayya Hegde Vs Holebasappa Murgeppa
Bombay High Court · AIR 1932 Bom 257 : (1932) 34 BOMLR 198 : 137 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 6