High Courts08 Oct 1931
(Mallampudi) Narayya and Others Vs (Mittapalli) Sarayya and Another
Madras High Court · AIR 1932 Mad 245
Limitation Act, 1963 — Article 132
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,859 of 61,576
High Courts08 Oct 1931
In Re: Ponnuswami Goundan and Another
Madras High Court · (1932) ILR (Mad) 622 : 137 Ind. Cas. 317 : (1932) 35 LW 478 : (1932) 62 MLJ 469
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts07 Oct 1931
(Goginoni) Venkatappayya Vs (Yerramneni) Ramakristnamma and Others
Madras High Court · AIR 1932 Mad 53
High Courts07 Oct 1931Dismissed
Chhaganlal Fulchand Vs Hemchand Tapidas
Bombay High Court · AIR 1932 Bom 224 : (1932) 34 BOMLR 395
Easements Act, 1882 — Section 23(b)
High Courts07 Oct 1931Dismissed
Bai Parsan Vs Lallubhai Vandravandas Rani
Bombay High Court · AIR 1932 Bom 217 : (1932) 34 BOMLR 459
Registration Act, 1908 — Section 17(1)(b)
High Courts07 Oct 1931
(Syed) Hamid Hasan and Others Vs Emperor
Allahabad High Court · AIR 1932 All 162 : (1932) ILR (All) 341
Criminal Procedure Code, 1898 (CrPC) — Section 107, 435
High Courts07 Oct 1931
Valjee Kanjee and Co. Vs Harsookdas Balakrishnadoss, a firm of Bankers
Madras High Court · 137 Ind. Cas. 838 : (1932) 35 LW 269 : (1932) 62 MLJ 239
Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts07 Oct 1931
Gogineni Venkatappayya Vs Yerramneni Ramakrishnamma and Others
Madras High Court · (1931) 34 LW 898 : (1932) 62 MLJ 107
High Courts05 Oct 1931
Basalingava Revanshiddappa Umbarji Vs Chinnava Karibasappa
Bombay High Court · AIR 1932 Bom 247 : (1932) 34 BOMLR 427 : (1932) ILR (Bom) 556
Limitation Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts02 Oct 1931
Ramchanra Shankar Rajguru Vs Anandibai Mahadev Pandit
Bombay High Court · AIR 1932 Bom 188 : (1932) 34 BOMLR 218 : 137 Ind. Cas. 580
Registration Act, 1908 — Section 17(1)(b)Trusts Act, 1882 — Section 5
High Courts02 Oct 1931Dismissed
The Land Acquisition Officer Vs Mulji Haridas
Bombay High Court · AIR 1932 Bom 326 : (1932) 34 BOMLR 379
Civil Procedure Code, 1908 (CPC) — Section 144, 145
High Courts02 Oct 1931Partly Allowed
Pancha Vs Emperor
Allahabad High Court · AIR 1932 All 233
Penal Code, 1860 (IPC) — Section 302, 84
High Courts01 Oct 1931
Nasarwanji Hormusji Contractor Vs Jamshetji Navroji Kapadia
Bombay High Court · AIR 1932 Bom 232 : (1932) 34 BOMLR 376
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Oct 1931
(Sri Mirja Raja Sri Pushavati) Alakh Narayan Gajapathiraj Vs Konda Chinna Jogudu and Others
Madras High Court · AIR 1933 Mad 221
High Courts30 Sept 1931Dismissed
Sarju and Others Vs Emperor
Allahabad High Court · (1931) 09 AHC CK 0006
High Courts30 Sept 1931
Andiappan Ambalam and Another Vs Subbayya Ambalam and Others
Madras High Court · AIR 1932 Mad 163 : 136 Ind. Cas. 315 : (1931) 34 LW 919
High Courts29 Sept 1931
Bhiku Gir and Another Vs Emperor
Allahabad High Court · AIR 1932 All 449
Penal Code, 1860 (IPC) — Section 332
High Courts29 Sept 1931Dismissed
Kumarappa Chettiar and Others Vs Adaikkalam Chetty and Others
Madras High Court · (1931) 09 MAD CK 0034
High Courts29 Sept 1931
Kumarappa Chetti and Others Vs Muthuvijaya Raghunatha Muthukumara Vanangamudi Valuvatti Thevar (dead) represented by Thangammal Aeeyar
Madras High Court · AIR 1932 Mad 207 : 137 Ind. Cas. 616 : (1932) 35 LW 35 : (1932) 62 MLJ 141
Civil Procedure Code, 1908 (CPC) — Section 11