High Courts15 Oct 1931
S.P.R.M. Ramasami Chettiar Vs (Raja Sreemathu) Muthu Vijaya Ragunatha Doraisingam
Madras High Court · AIR 1932 Mad 224 : 137 Ind. Cas. 564 : (1932) 35 LW 144
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,858 of 61,576
High Courts15 Oct 1931
Sethurama Ayyar Vs T.B. Varadaraja Ayyar
Madras High Court · AIR 1932 Mad 185 : 136 Ind. Cas. 773 : (1932) 35 LW 253
High Courts14 Oct 1931
R. Gopalasami Naidu Vs K. Sakalaguna Naidu
Madras High Court · 138 Ind. Cas. 509
High Courts14 Oct 1931Dismissed
Alimahomed Gulam Hussein Molubhai Vs The Deccan Match Manufacturing Co. Ltd.
Bombay High Court · AIR 1932 Bom 253 : (1932) 34 BOMLR 411
Companies Act, 1918 — Section 215
High Courts14 Oct 1931
Sinna Pillai alias Pir Kadir Ammal and Others Vs Karrupati Alla Pichai alias Gulam Mohideen Rowther
Madras High Court · 138 Ind. Cas. 819 : (1932) 35 LW 257
High Courts14 Oct 1931
Sinna Pillai and Others Vs Karuppatti Alla
Madras High Court · AIR 1932 Mad 283
High Courts14 Oct 1931
R. Gopalaswami Naidu Vs K. Sakalaguna Naidu
Madras High Court · AIR 1932 Mad 318 : (1932) 35 LW 272 : (1932) 62 MLJ 346
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts13 Oct 1931Dismissed
Dattatraya Nagappa Wagh Vs Savlo Subrao Bhujle
Bombay High Court · AIR 1932 Bom 237 : (1932) 34 BOMLR 404
Civil Procedure Code, 1882 — Section 257ADekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts13 Oct 1931Dismissed
Chiteshwar Dube and Others Vs Emperor
Allahabad High Court · AIR 1932 All 127
Criminal Procedure Code, 1898 (CrPC) — Section 15, 16Penal Code, 1860 (IPC) — Section 323, 447
High Courts13 Oct 1931Dismissed
Bashiruddin and Another Vs Emperor
Allahabad High Court · AIR 1932 All 327
High Courts13 Oct 1931Dismissed
Bashir-ud-Din and Another Vs Emperor
Allahabad High Court · 139 Ind. Cas. 330
Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts12 Oct 1931
V.T. Srinivasa Thathachariar Vs P. Thiruvenkatachariar
Madras High Court · AIR 1932 Mad 601 : 137 Ind. Cas. 829 : (1932) 35 LW 495
High Courts12 Oct 1931
Venilal Chhaganlal Vs Virchand Khumchand Shah
Bombay High Court · AIR 1932 Bom 228 : (1932) 34 BOMLR 382
Provincial Insolvency Act, 1920 — Section 75
High Courts09 Oct 1931
Raja Srimathu Muthuvijaya Raghunatha Doraisingam Vs N.A. Swaminathan Chettiar and Others
Madras High Court · 137 Ind. Cas. 319
High Courts09 Oct 1931
(Raja Srimathu) Muthuvijaya Raghunatha Doraisingam Vs N.A. Swaminathan Chettiar and Others
Madras High Court · AIR 1932 Mad 212 : (1932) 35 LW 105
High Courts09 Oct 1931
Pichiguntla Katti Ramudu Vs Emperor
Madras High Court · AIR 1932 Mad 213 : (1931) 34 LW 896
Childrens Act, 1960 — Section 37
High Courts08 Oct 1931
Mallampudi Narayya and Others Vs Mittapalli Sarayya and Another
Madras High Court · 138 Ind. Cas. 340 : (1932) 35 LW 424
High Courts08 Oct 1931
Raman Chetty and Others Vs The Taluk Board of Sivaganga
Madras High Court · 139 Ind. Cas. 620 : (1932) 35 LW 70
High Courts08 Oct 1931
Muthukumaraswami Mudaliar Vs Govinda Padayachi and Others
Madras High Court · AIR 1933 Mad 218 : 137 Ind. Cas. 285 : (1932) 35 LW 145
Evidence Act, 1872 — Section 92
High Courts08 Oct 1931
Raman Chetti and Others Vs The Taluk Board of Sivaganga
Madras High Court · AIR 1932 Mad 226
Specific Relief Act, 1877 — Section 42