High Courts04 Nov 1931
Public Prosecutor Vs Mayandi Nadar
Madras High Court · AIR 1933 Mad 230 : 145 Ind. Cas. 371
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,856 of 61,576
High Courts04 Nov 1931
Appasami Ayyangar Vs Krishnasami Padayachi
Madras High Court · 138 Ind. Cas. 119
High Courts03 Nov 1931Allowed
Shri Sharada Peeth Math Vs Shri Rajrajeshvarashram
Bombay High Court · (1933) 35 BOMLR 440
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Nov 1931
Mulji Haridas Vs Sir Ibrahim Rahimtulla, Kt.
Bombay High Court · AIR 1932 Bom 166 : (1932) 34 BOMLR 231 : (1932) ILR (Bom) 254 : 137 Ind. Cas. 379
High Courts03 Nov 1931
Gudri Chaudhry Vs Emperor
Patna High Court · AIR 1932 Patna 213 : 139 Ind. Cas. 88
Criminal Procedure Code, 1898 (CrPC) — Section 108
High Courts03 Nov 1931Dismissed
Mt. Nanhi Vs Mt. Ketki
Allahabad High Court · AIR 1932 All 224 : 136 Ind. Cas. 73
Transfer of Property Act, 1882 — Section 55(2)
High Courts03 Nov 1931
(Pulikeezha Variyath) Gopal Menon Vs Raman Menon and Others
Madras High Court · AIR 1932 Mad 217
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts03 Nov 1931
Pulikeezha Variyath Gopala Menon Vs Vengalil Vilakamatathil Raman Menon and Others
Madras High Court · 138 Ind. Cas. 136 : (1932) 35 LW 64
High Courts02 Nov 1931
Emperor Vs Hazari Lal
Patna High Court · AIR 1932 Patna 156
Arms Act, 1959 — Section 19(f)Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts02 Nov 1931Allowed
Shambhu and Another Vs Emperor
Allahabad High Court · (1931) 11 AHC CK 0022
High Courts02 Nov 1931Dismissed
Kanhaiya Lal Vs Mt. Mahdei and Others
Allahabad High Court · AIR 1932 All 177
Guardians and Wards Act, 1890 — Section 45
High Courts02 Nov 1931
Zamindar of Khallikote Vs Sivaram Bevarta Patnaik and Others
Madras High Court · AIR 1933 Mad 231 : 145 Ind. Cas. 380
High Courts30 Oct 1931
A.M.M. Murugappa Chettiar Vs Arangaraja Kumaranandaswami and Another
Madras High Court · AIR 1932 Mad 247 : (1932) ILR (Mad) 541 : 137 Ind. Cas. 622 : (1932) 35 LW 150 : (1932) 62 MLJ 281
High Courts29 Oct 1931
K.M. Parthasarathi Chetty Vs The Secretary of State for India in Council and P.A. Madurai Chetty
Madras High Court · (1932) ILR (Mad) 594 : (1932) 35 LW 405 : (1932) 62 MLJ 387
High Courts28 Oct 1931
Kathayan Chettiar Vs Govindaswami Chettiar and Others
Madras High Court · AIR 1932 Mad 416 : 137 Ind. Cas. 320
High Courts28 Oct 1931Disposed Of
Kundan Lal and Another Vs B. Duli Chand and Others
Allahabad High Court · (1931) 10 AHC CK 0007
High Courts28 Oct 1931Disposed Of
Manni Lal Vs Emperor
Allahabad High Court · AIR 1932 All 324 : 140 Ind. Cas. 78
Penal Code, 1860 (IPC) — Section 406
High Courts27 Oct 1931Dismissed
Emperor Vs Hulasi
Allahabad High Court · AIR 1933 All 286
Penal Code, 1860 (IPC) — Section 396
High Courts27 Oct 1931Disposed Of
Chander Sarup and Another Vs Murari Lal and Another
Allahabad High Court · AIR 1933 All 137 : 145 Ind. Cas. 732
High Courts27 Oct 1931
Hazarimall Chandukchand and Another Vs N.R. Vedachala Chettiar and Another
Madras High Court · (1932) ILR (Mad) 549 : 138 Ind. Cas. 74