High Courts10 Jan 1931
Har Lal Singh alias Kalaktar Singh and Another Vs Hari Singh and Others
Allahabad High Court · 131 Ind. Cas. 687
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,855 of 61,517
High Courts09 Jan 1931
Mahammad Yusuf and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 341
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 30
High Courts09 Jan 1931
Fazoo Khan and Others Vs Jatoo Khan and Another
Calcutta High Court · AIR 1931 Cal 643
Penal Code, 1860 (IPC) — Section 325, 34
High Courts09 Jan 1931
Indu Bhusan Mukerji Vs Nilmani Ghosh
Calcutta High Court · AIR 1931 Cal 808
Bengal Tenancy Act, 1885 — Section 202
High Courts09 Jan 1931
Muhammad Yusuf and Another Vs Emperor
Calcutta High Court · 131 Ind. Cas. 142
Criminal Procedure Code, 1898 (CrPC) — Section 271, 272, 342Evidence Act, 1872 — Section 30
High Courts09 Jan 1931Dismissed
Ahmad Zaman Khan Vs Baldeo Das and Another
Allahabad High Court · (1931) 01 AHC CK 0047
High Courts09 Jan 1931
Suna Pana Chena Voona Sevugan Chetty and Others Vs Koovanna Kana Nana Kana Kannappa Chetty (died) and Others
Madras High Court · AIR 1931 Mad 282 : (1931) 33 LW 457 : (1931) 60 MLJ 430
High Courts08 Jan 1931
Mahomedalli Essabhoy Vs Dharamsey Jaitha and Co.
Bombay High Court · (1931) 33 BOMLR 702 : (1931) ILR (Bom) 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts08 Jan 1931Disposed Of
Mangal Ram Seho Ram Vs Jagar Nath and Another
Allahabad High Court · AIR 1931 All 556
High Courts08 Jan 1931Allowed
Mufti Mohammad Baqar and Another Vs Namwar Singh and Others
Allahabad High Court · (1931) 01 AHC CK 0034
High Courts08 Jan 1931
(Lala) Dila Ram Vs Kura Mal and Others
Allahabad High Court · (1931) 01 AHC CK 0005
High Courts08 Jan 1931
Napu alias Rahman Khan Saheb Vs San Bibi and Others
Madras High Court · 131 Ind. Cas. 461(1)
High Courts08 Jan 1931
In Re: Mr. P.C.V. Pantult, Advocate, High Court
Madras High Court · (1931) 61 MLJ 229
Evidence Act, 1872 — Section 41
High Courts08 Jan 1931
R.N. Samuvier and Another Vs R.N. Ramasubbier
Madras High Court · AIR 1931 Mad 580 : (1932) ILR (Mad) 72 : (1931) 33 LW 576 : (1931) 60 MLJ 527
Registration Act, 1908 — Section 49
High Courts08 Jan 1931
P. Alagiri Subba Naick and Others Vs The Official Receiver of Tinnevelly and Others
Madras High Court · (1931) ILR (Mad) 989 : (1931) 34 LW 105 : (1931) 61 MLJ 820
Provincial Insolvency Act, 1920 — Section 53
High Courts07 Jan 1931
Madhodih Coal Syndicate Vs Jugal Kissore Roy
Calcutta High Court · AIR 1931 Cal 791a
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts07 Jan 1931
Dolatsing Hamirsing Vs Joravarsing Naransing
Bombay High Court · (1931) 33 BOMLR 783
Pensions Act, 1871 — Section 6
High Courts07 Jan 1931Partly Allowed
Sudeshwari Prasad Narain Singh Vs Paljhan Dube
Allahabad High Court · (1931) 01 AHC CK 0044