Gangjee Premjee and Company Vs O.L.K.K.N. Firm constisting of partners Kannappa Chettiar and Others
Madras High Court · AIR 1932 Mad 352 : (1932) ILR (Mad) 766 : 137 Ind. Cas. 740 : (1932) 35 LW 544 : (1932) 63 MLJ 152
JUDGMENT DATABASE
12,31,517 judgments in All Courts · page 58,853 of 61,576
Madras High Court · AIR 1932 Mad 352 : (1932) ILR (Mad) 766 : 137 Ind. Cas. 740 : (1932) 35 LW 544 : (1932) 63 MLJ 152
Madras High Court · AIR 1932 Mad 415 : (1932) 35 LW 511
Calcutta High Court · AIR 1932 Cal 491
Allahabad High Court · AIR 1932 All 312 : (1932) ILR (All) 390 : 140 Ind. Cas. 125
Madras High Court · AIR 1932 Mad 256 : (1932) ILR (Mad) 455 : 137 Ind. Cas. 571 : (1932) 35 LW 166 : (1932) 62 MLJ 185
Patna High Court · AIR 1932 Patna 203
Madras High Court · (1932) 35 LW 61 : (1932) 62 MLJ 223
Madras High Court · AIR 1932 Mad 214
Bombay High Court · (1933) 35 BOMLR 526
Bombay High Court · (1932) 34 BOMLR 489
Bombay High Court · (1932) 34 BOMLR 481
Privy Council · (1932) AIR(PC) 32
Madras High Court · (1932) ILR (Mad) 346 : 136 Ind. Cas. 348
Madras High Court · AIR 1932 Mad 254 : (1932) 35 LW 176
Madras High Court · (1932) 62 MLJ 230
Madras High Court · (1932) ILR (Mad) 727 : 140 Ind. Cas. 422 : (1932) 35 LW 647 : (1932) 62 MLJ 608
Madras High Court · AIR 1932 Mad 588 : 140 Ind. Cas. 11
Madras High Court · AIR 1932 Mad 327 : 137 Ind. Cas. 715
Bombay High Court · (1932) 34 BOMLR 278