High Courts04 Dec 1931Allowed
Padarath Tewari Vs Dulhin Tapesha Kueri and Others
Allahabad High Court · AIR 1932 All 524 : 136 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Section 104(h)
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,851 of 61,576
High Courts03 Dec 1931
Jayanti Bhagvanula Narasimham Vs Jayanti Venkatasubbamma (dead) and Others
Madras High Court · AIR 1932 Mad 351 : 137 Ind. Cas. 749
High Courts03 Dec 1931
Jaffarul Hossain and Another Vs Emperor
Calcutta High Court · AIR 1932 Cal 468
Penal Code, 1860 (IPC) — Section 193
High Courts03 Dec 1931
Chockey Lal and Another Vs Pt. Sri Kishen and Another
Allahabad High Court · AIR 1932 All 269
High Courts03 Dec 1931
Lala Chokhey Lal and Another Vs Pandit Sri Kishen and Another
Allahabad High Court · 140 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts02 Dec 1931
(Unithali) Ramutti and Another Vs (Kuttala) Padmanabha Chetti
Madras High Court · AIR 1932 Mad 301
High Courts02 Dec 1931
Abdul Bari Mia and Others Vs Ram Chandra Majumdar and Others
Calcutta High Court · AIR 1933 Cal 182 : 145 Ind. Cas. 593
Bengal Tenancy Act, 1885 — Section 188, 38(c)
High Courts02 Dec 1931
Durlav Namasudra Vs Emperor
Calcutta High Court · AIR 1932 Cal 297
Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Dec 1931
Monindra Mohan Biswas Vs Srish Chandra Das
Calcutta High Court · AIR 1932 Cal 464
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts02 Dec 1931
In Re: Indrachand Bachraj
Bombay High Court · AIR 1932 Bom 185 : (1932) 34 BOMLR 294 : (1932) ILR (Bom) 213 : 137 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts02 Dec 1931Allowed
Mohammad Ismail Vs Liyaqat Husain
Allahabad High Court · AIR 1932 All 316 : 140 Ind. Cas. 191
High Courts02 Dec 1931
Kunjunni Nair and Another Vs Achutha Menon and Others
Madras High Court · 138 Ind. Cas. 114
High Courts02 Dec 1931
Unithali Ramutti and Another Vs Kuttala Padmanabhan Chetti
Madras High Court · 138 Ind. Cas. 494 : (1932) 35 LW 264
High Courts02 Dec 1931
K.S. Venkatarama Aiyar Vs The Collector of Tanjore and Others
Madras High Court · AIR 1932 Mad 692 : (1932) ILR (Mad) 661 : (1932) 35 LW 336 : (1932) 62 MLJ 403
Madras Revenue Recovery Act, 1864 — Section 1
High Courts02 Dec 1931
Meenakshi Sundaram Chetty Vs Ranga Ayyangar and Another
Madras High Court · AIR 1932 Mad 696 : (1932) 35 LW 397
High Courts02 Dec 1931
Pazhancheri Panangat Blahayil Karnavan and Manager Kunjunni Nair (dead) and Another Vs Arakal Kalapurayil Kalliani Amma's children Achutha Menon and Others
Madras High Court · (1932) ILR (Mad) 656 : (1932) 35 LW 614 : (1932) 62 MLJ 629
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts01 Dec 1931
In Re: Dinshahji Hirjibhai
Bombay High Court · AIR 1932 Bom 177 : (1932) 34 BOMLR 289 : 137 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 250, 422
High Courts01 Dec 1931
Ram Narain Sahu Vs Mt. Makhna
Allahabad High Court · AIR 1933 All 14 : (1932) ILR (All) 405
Agra Tenancy Act, 1926 — Section 253
High Courts01 Dec 1931
C. Ramaswami Chettiar Vs K. Ankappa Mudali and Another
Madras High Court · AIR 1933 Mad 175 : 145 Ind. Cas. 694
High Courts30 Nov 1931
Madhusingh Kaiharta and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 294
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 392, 395