High Courts30 Nov 1931Allowed
Prem Narain Vs Ram Charan
Bombay High Court · (1932) 34 BOMLR 494
Civil Procedure Code, 1908 (CPC) — Section 92, 93
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,852 of 61,576
High Courts30 Nov 1931Dismissed
Ambika Prasad Vs Devi Dayal and Others
Allahabad High Court · AIR 1932 All 318 : (1932) ILR (All) 401 : 140 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts30 Nov 1931
Municipal Board Vs Mt. Asghari Jan
Allahabad High Court · (1931) 11 AHC CK 0004
High Courts27 Nov 1931
(Elury) Suryanarayana Vs Rajah of Vizianagaram
Madras High Court · AIR 1932 Mad 565
High Courts27 Nov 1931Allowed
Emperor Vs Mohsinbhai Fateali
Bombay High Court · (1932) 34 BOMLR 313 : (1932) ILR (Bom) 204 : 137 Ind. Cas. 142
Evidence Act, 1872 — Section 15Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 1931Dismissed
The Secretary of State for India Vs Sannidhiraju Subbarayudu
Bombay High Court · (1932) 34 BOMLR 500
High Courts27 Nov 1931
Ramkrishna Bhai Thakur Vs J.D. Davar
Bombay High Court · AIR 1932 Bom 199 : (1932) 34 BOMLR 443
Bar Councils Act, 1926 — Section 10
High Courts27 Nov 1931
Ram Dihal Lal and Another Vs Lakhpat Lal and Others
Allahabad High Court · AIR 1932 All 270
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts27 Nov 1931
Chintada Chittayya and Others Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1932 Mad 377 : (1932) ILR (Mad) 453 : 137 Ind. Cas. 30 : (1932) 35 LW 516 : (1932) 62 MLJ 592
Tamil Nadu General Clauses Act, 1891 — Section 3(6)
High Courts27 Nov 1931
Elury Suryanarayana Vs The Raja of Vizianagaram
Madras High Court · 137 Ind. Cas. 871 : (1932) 35 LW 358
High Courts26 Nov 1931
Emperor Vs P.X. D''souza
Bombay High Court · (1932) 34 BOMLR 286
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts26 Nov 1931
Mr. J.A. Raspin Vs Mrs. Raspin
Calcutta High Court · AIR 1932 Cal 488a
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts26 Nov 1931
Baramaddi and Others Vs Magorali
Calcutta High Court · AIR 1932 Cal 460 : 137 Ind. Cas. 854
Penal Code, 1860 (IPC) — Section 147
High Courts26 Nov 1931
P.X. D''souza Vs Emperor
Bombay High Court · AIR 1932 Bom 180 : (1932) ILR (Bom) 200 : 137 Ind. Cas. 188
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts26 Nov 1931
Bhagelu Singh Vs Murti Kuer and Others
Allahabad High Court · AIR 1932 All 326
High Courts26 Nov 1931
Bindeshari Vs B. Banshi Lal
Allahabad High Court · AIR 1932 All 344 : (1932) ILR (All) 399 : 136 Ind. Cas. 280
Civil Procedure Code, 1908 (CPC) — Section 60(a)
High Courts25 Nov 1931
Palaniswami Goundar Vs English and Scottish Co-operative Wholesale Societies Ltd.
Madras High Court · AIR 1933 Mad 145 : 145 Ind. Cas. 412
High Courts25 Nov 1931
Philip Rangel Vs Emperor
Bombay High Court · AIR 1932 Bom 193 : 137 Ind. Cas. 186
Penal Code, 1860 (IPC) — Section 504, 95
High Courts25 Nov 1931
Parshotamdas Chunilal Shah Vs Bhagubhai Nathubhai
Bombay High Court · AIR 1932 Bom 486 : (1932) 34 BOMLR 931 : (1932) ILR (Bom) 387
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts25 Nov 1931
Lieutenant Srinivasa Rajamani Rajah Deo, the Rajah of Mandasa (dead) and Another Vs Senapathi Jagannayakulu and Others
Madras High Court · (1932) ILR (Mad) 883 : 140 Ind. Cas. 331 : (1932) 36 LW 292 : (1932) 63 MLJ 450
Madras Estates Land Act, 1908 — Section 164